Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
OBEROI HOTEL PVT. LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 7418/1994ITAT SC
3 Judges
K.S. SUBBIAH PILLAI vs THE COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 877/1991ITAT SC
3 Judges
EASTERN CHEMICAL AND MINERALS vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 526/1992ITAT SC
3 Judges
COMMISSIONER OF SALES TAX vs INDUSTRIAL COAL ENTERPRISES
CIVIL APPEAL No. 7451/1993ITAT SC
2 Judges
RAM BAI vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 4911/1993ITAT SC
2 Judges
MATHEW M. THOMAS AND ORS. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1566/1993ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO.
ITR/210/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SABARKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD.
ITR/222/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD
ITR/201/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs HARSH FAMILY TRUST
ITR/212/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RAIPUR MFG CO LTD
ITR/209/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs DAXABEN RAMANLAL
ITR/196/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs AHMEDABAD MASKATI CLOTH DELAERS COMPANY
ITR/217/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ROHIT MILLS LTD.
ITR/163/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AREEZ KHAMBHATTA FAMILY TRUST
ITR/160/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PETLAD TURKEY RED DYE WORKS CO. LTD.
ITR/157/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ASHABEN ROHITBHAI
ITR/158/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MEHMOODIYAN A TOPIWALA
ITR/218/1984ITAT Gujarat
PREM DASS vs INCOME TAX OFFICER
CRIMINAL APPEAL No. 518/1992ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs KRISHNADAS GOVINDAS
ITR/133/1984ITAT Gujarat
R. DALMIA vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 4913/1992ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs SUGAULI SUGAR WORKS {P) LTD.
CIVIL APPEAL No. 2344/1992ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, SHILLONG vs TARAJAN TEA CO. (P) LTD.
CIVIL APPEAL No. 1941/1993ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs PREMIER DYE CASTING ENGG. CO. LTD.
ITR/155/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX, KERALA vs ASSOCIATED FIBRE AND RUBBER INDUSTRIES (P) LTD
CIVIL APPEAL No. 3428/1991ITAT SC
2 Judges
RANOLI INVESTMENT (P) LTD. vs COMMISSIONER OF INCOME TAX
ITR/151/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KOTHARI OIL PRODUCTS CO. LTD.
ITR/153/1984ITAT Gujarat
COMMSS.OF INCOME TAX vs UTKAL AUTOMOBILES LTD.JAMSHED.
T.A./10/1999ITAT Jharkhand
ADANI EXPORTS vs DY COMMISSIONER OF INCOME TAX (ASSTTS)
SCA/10543/1998ITAT Gujarat
SHETH AMBALAL HIMATLAL vs COMMISSIONER OF INCOME-TAX
ITR/135/1984ITAT Gujarat