Recent Judgments

AGASTYAR TRUST vs COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ANR.

3 Judges

ASHOK BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

SURESH BABULAL CHOUHAN vs COMMISSIONER OF INCOME TAX AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

SURESH BABULAL CHOUHAN vs COMMISSIONER OF INCOME TAX AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

JAYKUMAR BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

JAYKUMAR BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

JAYKUMAR BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

ASHOK BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

ASHOK BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

SURESH BABULAL CHOUHAN vs COMMISSIONER OF INCOME TAX AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

SURESH BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX OFFICER AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

ASHOK BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

JAYKUMAR BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

ASHOK BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

SURESH BABULAL CHOUHAN vs COMMISSIONER OF INCOME TAX AND ORS.

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE V.C. DAGA

JAYKUMAR BABULAL CHOUHAN vs COMMISSIONER OF INCOME-TAX, KOLHAPUR AND ORS.

COMNR. OF CENTRAL EXCISE, MEERUT vs M/S. UNIVERSAL GLASS LTD

COMNR. OF CENTRAL EXCISE, CALCUTTA vs HINDUSTAN NATIONAL GLASS & INDS. LTD

M/S.SAHAKARI KHAND UDYOG MANDAL LTD. vs COMMISSIONER OF CENTRAL EXCISE &CUSTOMS

KIRLOSKAR BROS. LTD. vs COMNR. OF CENTRAL EXCISE, PUNE

THE TATA IRON AND STEEL CO.LTD., BIHAR vs THE COLLECTOR OF CENTRAL EXCISE,PATNA

K KACHARADAS PATEL SPECIFIC FAMILY TRUST vs COMMISSIONER OF INCOME TAX

NIRMA SPECIFIC FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

COMMNR. OF CENTRAL EXCISE, NAGPUR vs M/S. SIMPLEX MILLS CO. LTD

M/S. CASTROL INDIA LTD. vs COMNR. OF CENTRAL EXCISE, CALCUTTA-I

COMMISSIONER OF INCOME-TAX vs MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD

M/S. HINDUSTAN ZINC LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR

M/S. HINDUSTAN ZINC LTD. vs COMNR. OF CENTRAL EXCISE, JAIPUR

M/S. PAHWA CHEMICALS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI

Commissioner Of Income Tax, Bhopal vs M/S Godrej Foods Ltd.