Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CIT, ROHTAK vs PREM CHAND
ITR/61/1991ITAT Punjab & Haryana
C.I.T LDH vs M/S OSWAL WOOLLEN MILLS LTD.
ITR/61/1988ITAT Punjab & Haryana
THE COMMISSIONER OF I.T, JLDHR vs M/S HARPAL SINGH,JASWANT SINGH MALOUT
ITR/146/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, RAIPUR vs R.K.NAGPAL
ITA/55/2003ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
C I T UDAIPUR vs M/S TRILOK CHAND and PARTY
ITA/40/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
M/S NUCHAM PLASTICS LTD. ROHTAK vs THE C.I.T. ROHTAK
ITR/530/1995ITAT Punjab & Haryana
COMMR. OF INCOME TAX, CENTRAL LDH. vs M/S AVERY CYCLE INDS. LTD.
ITA/73/2005ITAT Punjab & Haryana
COMMR. OF INCOME TAX, CENTRAL LDH. vs M/S AVERY CYCLE INDS. LTD.
ITA/74/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, RAIPUR vs BHAGWAN DAS PATEL
ITA/46/2003ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
COMMISSIONER OF INCOME TAX vs IDEAL SHEET METAL STAMPINGS & PRESSING P.LTD.
ITR/89/1996ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GASKETS & RADIATORS DISTRIBUTORS
ITR/11/1999ITAT Gujarat
CIT vs M/S UNITED PULP AND PAPER MILLS LIMITED
ITR/400/1995ITAT Punjab & Haryana
COMMISSIONER INCOME TAX, RAIPUR vs M/S KEDIA DISTILLERIES LTD. BHILAI
ITA/30/2003ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
COSMOPOLITAN EDUCATION SOCIETY vs COMMISSIONER OF IT
ITA/203/2005ITAT Rajasthan
COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANIHATI RUBBER LTD
C.A. No.-003980-003980 - 2006ITAT SC
M/S. SNEH ENTERPRISES vs COMMNR. OF CUSTOMS, NEW DELHI
C.A. No.-000706-000706 - 2005ITAT SC
COMMISSIONER OF IT - I vs M/S ABHISHEK INDUS LTD
ITA/271/2005ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. JDR. vs M/S AMAR JYOTI SOAP
ITR/83/1992ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs PAWAN KUMAR WADHAWA
ITA/20/2003ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S INDUS SMELTERS LTD.
ITA/19/2003ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH
COMMISSIONER OF INCOME TAX vs DINESHCHANDRA C. SHAH
ITR/72/1996ITAT Gujarat
-DO- vs M/S MEHTA CUT PIECE CLOTH STORE
ITR/59/1997ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT vs KISAN SERVICE AGENCY
ITR/541/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs GUJARAT INSECTICIDES LTD.
ITR/54/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DINESHCHANDRA CHANDULAL SHAH
ITR/71/1996ITAT Gujarat
C.I.T. PATIALA vs KAMAL KISHORE BATRA
ITR/15/1995ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
THE C.I.T. JALANDHAR vs M/S J.M.P. MFG.CO.PREET NAGAR JALANDHAR
ITR/134/1996ITAT Punjab & Haryana
C.I.T. JALANDHAR vs M/S AMBIKA FORGINGS JALANDHAR
ITR/9/1996ITAT Punjab & Haryana
THE COMMR. OF WEALTH TAX (C) LDH. vs ASHOK KUMAR & SONS
WTR/43/1995ITAT Punjab & Haryana
THE COMMISSIONER INCOME TAX PATIALA vs M/S HIND WOOLLEN & HOSIERY MILLS LDH
ITR/9/1995ITAT Punjab & Haryana