Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

COMMISSIONER OF INCOME TAX PATIALA vs M/S RIETA BISCUITS CO.LTD PATIALA

ITR/398/1995ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

17/8/2007

COMMISSIONER OF IT vs M/S NAHAR SPINNING MILLS LTD

ITA/490/2005ITAT Punjab & Haryana
17/8/2007

C.I.T.PATIALA vs M/S RIETA BIDCUITS CO.(P) LTD.PATIALA

ITR/70/1990ITAT Punjab & Haryana
17/8/2007

C.I.T. PATIALA (FINISHED ON 4.4.2007) vs M/S RLETA BISCUITS CO.PVT.LTD. PATIALA

ITR/35/1991ITAT Punjab & Haryana
17/8/2007

TAX RECOVERY OFFICER CENTRAL RANGE-1 vs CUSTODIAN APPOINTED UNDER,SPL.COURT &ORS

C.A. No.-006316-006323 - 2005ITAT SC

G.P. MATHUR P.K. BALASUBRAMANYAN

17/8/2007

M/S. HINDUSTAN COCA COLA BEVREGE P.LTD. vs COMMISSIONER OF INCOME TAX

C.A. No.-003765-003765 - 2007ITAT SC
16/8/2007

the commissioner of income-tax-cityu-i ,mum vs jagdamba sahakari sakhar karkhana ltd

ITXA/527/2005ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX-V, PUNE vs VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD.

ITXA/418/2005ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

tjhe commissioner oaf of income-tax-i vs vasntdada patil sakhar karkhana ltd

ITXA/396/2005ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX -I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.

ITXA/395/2005ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOE TAX-I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.

ITXA/394/2005ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-aurangabad vs samrth s.s.k. ltd

ITXA/332/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD. BHOKAR

ITXA/329/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.R. LTD. BHOKAR

ITXA/328/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD.

ITXA/327/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs BELGANGA S.S.K. LTD. BHORAS

ITXA/325/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.

ITXA/318/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.

ITXA/317/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.

ITXA/314/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI SAKHAR KARKHANA LTD.

ITXA/305/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs satpuda tapi parisar s.s.k.ltd

ITXA/300/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs shirpur s.s.k.ltd

ITXA/299/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs CHOPA SHETKARI S.S.K. LTD. CHAHARDI

ITXA/298/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs shirpur s.s.k. limited

ITXA/297/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD. WADIGORDRI

ITXA/296/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs shirpur s.s.k. ltd

ITXA/295/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

the commissioner of income-tax-nashik vs belganga ss.k. ltd

ITXA/294/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD.

ITXA/293/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SAMARTH SAHAKARI S.K. LTD. WADIGORDRI

ITXA/292/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KANNAD SAHKARI S.K. LTD. KANNAD

ITXA/291/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

14/8/2007