Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,084 total)
COMMISSIONER OF INCOME-TAX vs PEASS INDUSTRIAL ENGRS PVT LTD
ITR/31/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs I A MODI FAMILY TRUST
ITR/186/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BHARAT VIJAY MILLS LTD.
ITR/154/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/161/1984ITAT Gujarat
SRI KRISHNA PVT. LTD. ETC. vs ITO CALCUTTA AND ORS.
CIVIL APPEAL No. 1562/1977ITAT SC
2 Judges
M/S. KALPETTA ESTATES LTD. ETC. ETC. vs THE COMMISSIONER OF INCOME-TAX, COCHIN
CIVIL APPEAL No. 9188/1996ITAT SC
2 Judges
M/S. POOTHUNDU PLANTATIONS PVT. LTD. vs AGRICULTURAL INCOME TAX OFFICER, CHITTOOR, KERALA STATE AND ORS.
CIVIL APPEAL No. 9168/1996ITAT SC
2 Judges
POOTHUNDU PLANTATIONS PVT.LTD. vs AGRL.INCOME TAX OFFR.,
C.A. No.-009168-009168 - 1996ITAT SC
M/S. WILH, WILHELMSEN vs COMMISSIONER OF INCOME TAX, WEST BENGAL-I
CIVIL APPEAL No. 1206/1978ITAT SC
2 Judges
M/S.SHIV SHAKTI GOLD FINGER,RAJASTHAN vs ASSTT.COMMERCIAL TAXES OFFICER,RAJASTHAN
C.A. No.-009074-009074 - 1996ITAT SC
K. RAMASWAMY G.B. PATTANAIK
THE COMMISSIONER OF INCOME-TAX, MADRAS vs THE LAKSHMI VILAS BANK LTD. KARUR
CIVIL APPEAL No. 132/1979ITAT SC
2 Judges
THE III INCOME TAX OFFICER, CIRCLE - I, SALEM AND ANR. vs ARUNAGIRI CHETTIAR
CIVIL APPEAL No. 1615/1979ITAT SC
2 Judges
ASSTT COLLECTOR OF CENTRAL EXCISE vs BATA INDIA
C.A. No.-008762-008762 - 1994ITAT SC
M/S. SUNDARAM CLAYTON LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 4360/1981ITAT SC
2 Judges
M/S.ELPRO INTERNATIONAL LTD. vs COLLECTOR OF CENTRAL EXCISE, PUNE
C.A. No.-008267-008268 - 1996ITAT SC
MIS VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 7660/1996ITAT SC
2 Judges
M/S. VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
C.A. No.-007660-007662 - 1996ITAT SC
KUMAR JAGDISH CHANDRA SINHA (DEAD) THROUGH LRS. ETC. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1604/1985ITAT SC
2 Judges
RAMESH NARAIN SAXENA AND ORS. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 5508/1985ITAT SC
2 Judges
SMITH KLINE AND FRENCH (INDIA) LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1187/1985ITAT SC
2 Judges
M/S. WATERFALL ESTATES LTD., MADRAS vs THE COMMISSIONER OF INCOME-TAX, TAMIL NADU I, MADRAS
CIVIL APPEAL No. 6108/1983ITAT SC
2 Judges
COMMON CAUSE-A REGISTERED SOCIETY vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 24/1995ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BANGALORE vs SMT. R. SHARADAMMA
CIVIL APPEAL No. 3169/1984ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, LUCKNOW vs RAJA VISHWANATH PRATAP SINGH
CIVIL APPEAL No. 1364/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs GEMINI PICTURES CIRCUIT PVT. LTD.
CIVIL APPEAL No. 6133/1983ITAT SC
2 Judges
UNITED COPIEX(INDIA) LTD. vs COMMISSIONER OF SALES TAX
C.A. No.-004821-004821 - 1996ITAT SC
SEN S.C. (J)
IMPERIAL CHIT FUNDS (P) LTD. vs INCOME TAX OFFICER, ERNAKULAM
CIVIL APPEAL No. 1199/1979ITAT SC
2 Judges
2TATE BANK OF PATIALA, PATIALA vs COMMISSIONER OF INCOME TAX, PATIALA
C.A. No.-004270-004273 - 1996ITAT SC
STATE BANK OF PATIALA, PATIALA vs THE COMMISSIONER OF INCOME-TAX, PATIALA
CIVIL APPEAL No. 4270/1996ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, SHILLONG vs JAI PRAKASH SINGH
CIVIL APPEAL No. 2542/1977ITAT SC
2 Judges
