Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,084 total)

COMMISSIONER OF INCOME TAX vs SIRPUR PAPER MILLS

C.A. No.-002398-002398 - 1994ITAT SC
18/3/1999

COMMISSIONER OF INCOME TAX vs MYSODET

C.A. No.-004975-004975 - 1994ITAT SC
17/3/1999

THE COMMISSIONER OF INCOME-TAX vs M/S. GNAN GANGA SCIENCE INSTI.

ITA/28/1999ITAT Gujarat
16/3/1999

COMMISSIONER OF INCOME TAX,TRIVANDRUM vs RELISH FOODS

C.A. No.-003255-003255 - 1995ITAT SC
11/3/1999

M/S. SARASWATI INDUSTRIAL SYNDICATE LTD. vs THE COMMISSIONER OF INCOME TAX, HARYANA, ROHTAK

CIVIL APPEAL No. 1804/1981ITAT SC

3 Judges

10/3/1999

OBEROI HOTEL PVT. LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 7418/1994ITAT SC

3 Judges

10/3/1999

K.S. SUBBIAH PILLAI vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 877/1991ITAT SC

3 Judges

10/3/1999

EASTERN CHEMICAL AND MINERALS vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 526/1992ITAT SC

3 Judges

9/3/1999

COMMISSIONER OF SALES TAX vs INDUSTRIAL COAL ENTERPRISES

CIVIL APPEAL No. 7451/1993ITAT SC

2 Judges

24/2/1999

RAM BAI vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4911/1993ITAT SC

2 Judges

18/2/1999

MATHEW M. THOMAS AND ORS. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1566/1993ITAT SC

2 Judges

16/2/1999

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO.

ITR/210/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs SABARKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD.

ITR/222/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD

ITR/201/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs HARSH FAMILY TRUST

ITR/212/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs RAIPUR MFG CO LTD

ITR/209/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs DAXABEN RAMANLAL

ITR/196/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs AHMEDABAD MASKATI CLOTH DELAERS COMPANY

ITR/217/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs ROHIT MILLS LTD.

ITR/163/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs AREEZ KHAMBHATTA FAMILY TRUST

ITR/160/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs PETLAD TURKEY RED DYE WORKS CO. LTD.

ITR/157/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs ASHABEN ROHITBHAI

ITR/158/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs MEHMOODIYAN A TOPIWALA

ITR/218/1984ITAT Gujarat
9/2/1999

PREM DASS vs INCOME TAX OFFICER

CRIMINAL APPEAL No. 518/1992ITAT SC

2 Judges

9/2/1999

COMMISSIONER OF INCOME-TAX vs KRISHNADAS GOVINDAS

ITR/133/1984ITAT Gujarat
5/2/1999

R. DALMIA vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4913/1992ITAT SC

2 Judges

5/2/1999

COMMISSIONER OF INCOME TAX, CALCUTTA vs SUGAULI SUGAR WORKS {P) LTD.

CIVIL APPEAL No. 2344/1992ITAT SC

2 Judges

4/2/1999

COMMISSIONER OF INCOME TAX, SHILLONG vs TARAJAN TEA CO. (P) LTD.

CIVIL APPEAL No. 1941/1993ITAT SC

2 Judges

4/2/1999

COMMISSIONER OF INCOME TAX vs PREMIER DYE CASTING ENGG. CO. LTD.

ITR/155/1984ITAT Gujarat
3/2/1999

COMMISSIONER OF INCOME TAX, KERALA vs ASSOCIATED FIBRE AND RUBBER INDUSTRIES (P) LTD

CIVIL APPEAL No. 3428/1991ITAT SC

2 Judges

3/2/1999