Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
LAKSHMIRATTAN COTTON MILLS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 2139/1966ITAT SC
3 Judges
MANSUKHLAL & BROTHERS, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 864/1966ITAT SC
2 Judges
P. N. KRISHNA IYER vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 1997/1966ITAT SC
3 Judges
LAXMIPAT SINGHANIA vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 1188/1967ITAT SC
3 Judges
KALVA SURYANARAYAL'LA vs INCOME-TAX OFFICER, A-3, WARD, HYDERABAD
CIVIL APPEAL No. 998/1966ITAT SC
3 Judges
DAFFADAR BHAGAT SINGH & SONS vs THE INCOME-TAX OFFICER, A-WARD, FEROZEPORE
CIVIL APPEAL No. 962/1966ITAT SC
2 Judges
BALADIN RAM vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 663/1966ITAT SC
3 Judges
INCOME TAX OFFICER, DISTT. LL(II), KANPUR AND OTHERS vs SHRI MANI RAM ETC.
CIVIL APPEAL No. 314/1966ITAT SC
3 Judges
J. P. JANI, INCOME-TAX OFFICER, CIRCLE IV, WARD-G, AHMEDABAD & ANR. vs INDUPRASAD DEVSHANKAR BHATT
CIVIL APPEAL No. 972/1967ITAT SC
3 Judges
BALCHAND vs INCOME-TAX OFFICER, SAGAR
CIVIL APPEAL No. 640/1966ITAT SC
2 Judges
KAPURCHAND SHRIMAL vs TAX RECOVERY OFFICER, HYDERABAD & ORS.
CIVIL APPEAL No. 1319/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs M/S. B. M. KHARWAR
CIVIL APPEAL No. 1678/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs K. B. KALIKUTTY AND ANR.
CIVIL APPEAL No. 714/1966ITAT SC
3 Judges
J. K. WOOLLEN MANUFACTURERS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 591/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs JAGANNATH MAHADEO PRASAD, ETC.
CIVIL APPEAL No. 1761/1967ITAT SC
3 Judges
SUDHIR CHANDRA NAWN vs WEALTH-TAX OFFICER, CALCUTTA & ORS.
WRIT PETITION (CIVIL) No. 153/1967ITAT SC
5 Judges
TIKA RAM & SONS LTD. ETC. vs THE COMMISSIONER OF SALES TAX U.P., LUCKNOW
CIVIL APPEAL No. 1682/1967ITAT SC
3 Judges
ANGLO AMERICAN DIRECT TEA TRADING CO. LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA STATE, TRIVANDRUM
CIVIL APPEAL No. 936/1966ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. SHREE GOVERDHAN LTD. BOMBAY
CIVIL APPEAL No. 17/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs CIBA OF INDIA LTD.
CIVIL APPEAL No. 9/1967ITAT SC
3 Judges
S. SANKAPPA AMD OTHERS vs THE INCOME-TAX OFFICER, CENTRAL CIRCLE II, BANGALORE
CIVIL APPEAL No. 1664/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs JUBILEE MILLS LTD. BOMBAY
CIVIL APPEAL No. 525/1967ITAT SC
3 Judges
SWASTIK OIL MILLS LTD. vs H. B. MUNSHI, DEPUTY COMMISSIONER OF SALES TAX, BOMBAY
CIVIL APPEAL No. 637/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs SMT. ANUSUYA DEVI
CIVIL APPEAL No. 2457/1966ITAT SC
2 Judges
NEW ERA AGENCIES (PVT.) LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY
CIVIL APPEAL No. 2462/1966ITAT SC
3 Judges
KHAN BAHADUR AHMED ALLADIN & SONS vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 708/1966ITAT SC
3 Judges
M.A. JABBAR vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 2514/1966ITAT SC
3 Judges
SEVANTILAL MANEKLAL SHETH vs COMMISSIONER OF LNCOME-TAX (CENTRAL), BOMBAY
CIVIL APPEAL No. 2454/1966ITAT SC
2 Judges
DALHOUSIE INVESTMENT TRUST COMPANY LTD. vs COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA
CIVIL APPEAL No. 581/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs DEWAS CINE CORPORATION
CIVIL APPEAL No. 2163/1966ITAT SC
3 Judges
