Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,369 total)
BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI vs THE COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 613/1963ITAT SC
3 Judges
J. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 505/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs L. W. RUSSEL
CIVIL APPEAL No. 220/1963ITAT SC
3 Judges
BANARASI DEVI vs INCOME-TAX OFFICER, CALCUTTA
CIVIL APPEAL No. 142/1963ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA vs PUNJAB DISTILLING INDUSTRIES LTD.
CIVIL APPEAL No. 107/1963ITAT SC
3 Judges
MALAYALAM PLANTATIONS LTD. vs THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX
CIVIL APPEAL No. 678/1963ITAT SC
5 Judges
COMMISSIONER OF SALES TAX, U.P. vs BIJLI COTTON MILLS, HATHRAS
CIVIL APPEAL No. 546/1962ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BIHAR vs DALMIA INVESTMENT CO. LTD.
CIVIL APPEAL No. 780/1962ITAT SC
3 Judges
INCOME-TAX OFFICER, KOLAR AND ANOTHER vs SEGHU BUCHIAH SETTY
CIVIL APPEAL No. 221/1963ITAT SC
3 Judges
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION vs THE INCOME-TAX OFFICER AND ANR.
CIVIL APPEAL No. 475/1963ITAT SC
5 Judges
R. ABDUL QUADER AND CO. vs SALES TAX OFFICER, HYDERABAD
CIVIL APPEAL No. 760/1962ITAT SC
5 Judges
K.S.RASHID & SONS AND ANOTHER vs COMMISSIONER OF INCOME-TAX, U.P. AND OTHERS
CIVIL APPEAL No. 37/1963ITAT SC
5 Judges
K.C.THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY vs VASANT HIRALAL SHAH & ORS.
CIVIL APPEAL No. 688/1962ITAT SC
5 Judges
INCOME-TAX OFFICER, A-WARD, SITAPUR vs MURLIDHAR BHAGWANDAS, LAKHIMPUR KHERI
CIVIL APPEAL No. 130/1962ITAT SC
5 Judges
SAIT NAGJEE PURUSHOTHAM AND CO. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 275/1963ITAT SC
3 Judges
LIFE INSURANCE CORPORATION LTD. vs COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN
CIVIL APPEAL No. 678/1962ITAT SC
3 Judges
SULTAN BROTHERS (P) LTD. vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 63/1961ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs JAMES ANDERSON
CIVIL APPEAL No. 128/1963ITAT SC
3 Judges
N.A. MALBARI AND BROS. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 878/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, HYDERABAD vs SRI RAJAREDDY MALLARAM
CIVIL APPEAL No. 290/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs INDIAN WOOLLEN TEXTILE MILLS
CIVIL APPEAL No. 96/1963ITAT SC
3 Judges
THE MAHALAXMI MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 599/1962ITAT SC
3 Judges
GHANSHYAM DAS vs REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, NAGPUR
CIVIL APPEAL No. 101/1961ITAT SC
5 Judges
IN RE. THE BILL TO AMEND S. 20 OF THB SEA CUSTOMS ACT, 1878, AND S. 3 OF THE CENTRAL EXCISES AND SALT ACT, 1944
SPECIAL REFERENCE CASE No. 1/1962ITAT SC
9 Judges
THE NEW JAHANGIR VAKIL MILLS CO., LTD. BHAVNAGAR vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH & SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 445/1962ITAT SC
3 Judges
M/S. SITALI'UR SUGAR WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 350/1962ITAT SC
3 Judges
RAJA RAMESWARA RAO vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 420/1962ITAT SC
4 Judges
SMT. SRILEKHA BANERJEE AND OTHERS vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 486/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs C. M. KOTHARI, MADRAS (DEAD), AND AFTER HIM HIS LEGAL REPRESENTATIVE
CIVIL APPEAL No. 34/1962ITAT SC
3 Judges
V. D. TALWAR (DEAD) AND AFTER HIM HIS HEIRS vs THE COMMISSIONER OF INCOME- TAX, BIHAR
CIVIL APPEAL No. 673/1962ITAT SC
3 Judges
