Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,804 total)
PARIMISETTI SEETHARAMAMMA vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 201/1964ITAT SC
3 Judges
POONA ELECTRIC SUPPLY CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 633/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ASSAM ETC. vs THE PANBARI TEA CO. LTD.
CIVIL APPEAL No. 150/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX U.P. LUCKNOW vs THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR
CIVIL APPEAL No. 66/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHAH MOHANDAS SADHURAM
CIVIL APPEAL No. 144/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB, .JAMMU & KASHMIR, HIMACHAL PRADESH, PATIALA vs RAGHBIR SINGH
CIVIL APPEAL No. 96/1964ITAT SC
3 Judges
COMMISSIONER INCOME-TAX, U. P. vs KUNWAR TRIVIKRAM NARAIN SINGH
CIVIL APPEAL No. 68/1964ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs CHARI AND CHARI LTD.
CIVIL APPEAL No. 215/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MANAGING TRUSTEES, NAGORE DURGHA, NAGORE
CIVIL APPEAL No. 213/1964ITAT SC
3 Judges
KALOORAM GOVINDRAM vs COMMISSIONER OF INCOMETAX, MADHYA PRADESH, NAGPUR
CIVIL APPEAL No. 41/1964ITAT SC
3 Judges
COMMISSIONER OF INCOMETAX, ANDHRA PRADESH vs THE COCANADA BANK LTD. KAKINADA
CIVIL APPEAL No. 155/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION
CIVIL APPEAL No. 206/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs MUGNEERAM BANGUR & CO.
CIVIL APPEAL No. 310/1964ITAT SC
3 Judges
JANKI RAM BAHADUR RAM vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 308/1964ITAT SC
3 Judges
ALAPATI VENKATARAMIAU vs COMMISSIONER OF INCOME TAX HYDERABAD
CIVIL APPEAL No. 5/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, A NAGPUR vs SETH GOVINDRAM SUGAR MILLS LTD.
CIVIL APPEAL No. 38/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs GUNGADHAR BANERJEE AND CO. (P) LTD
CIVIL APPEAL No. 807/1963ITAT SC
3 Judges
PUNJAB DISTILLING INDUSTRIES LID. vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 414/1965ITAT SC
5 Judges
THE KESHAV MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY NORTH
CIVIL APPEAL No. 1017/1963ITAT SC
7 Judges
HINDUSTAN CONSTRUCTION CO. LTD. vs INCOME TAX OFFICER (COMPANIES CIRCLE) BOMBAY & ANR.
CIVIL APPEAL No. 136/1964ITAT SC
5 Judges
SETH BANARSI DAS ETC. vs WEALTH TAX OFFICER, SPECIAL CIRCLE MEERUT, ETC.
CIVIL APPEAL No. 124/1964ITAT SC
5 Judges
KYLASA SARABHIAH, BOMBAY CLOTH SHOP, SECUNDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 83/1964ITAT SC
5 Judges
BUILDERS SUPPLY CORPORATION vs THE UNION OF INDIA REPRESENTED BY THE COMMISSIONER OF INCOME-TAX, WEST BENGAL AND OTHERS
CIVIL APPEAL No. 824/1963ITAT SC
5 Judges
K. L. JOHAR AND COMPANY vs DEPUTY COMMERCIAL TAX OFFICER
CIVIL APPEAL No. 245/1963ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs KESHAVLAL LALLUBHAI PATEL
CIVIL APPEAL No. 1022/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. H. CHAMBERS, MADRAS
CIVIL APPEAL No. 1106/1963ITAT SC
3 Judges
ADDITIONAL INCOME-TAX OFFICER, CUDDAPAH vs A. THIMMAYYA AND OTHERS
CIVIL APPEAL No. 1019/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs M. K. STREMANN, MADRAS
CIVIL APPEAL No. 1105/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs BAGYALAKSHMI & CO., UDAMALPET
CIVIL APPEAL No. 1099/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, AHMEDABAD vs A. ABDUL RAHIM & CO., BARODA
CIVIL APPEAL No. 982/1963ITAT SC
3 Judges
