Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,804 total)

COMMISSIONER OF INCOME-TAX, MYSORE vs THE CANARA BANK LTD.

CIVIL APPEAL No. 675/1965ITAT SC

3 Judges

13/10/1966

COMMISSIONER OF LNCOME-TAX, GUJARAT vs KANTILAL NATHUCHAND SAMI

CIVIL APPEAL No. 676/1965ITAT SC

3 Judges

11/10/1966

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs EAST COAST COMMERCIAL CO. LTD.

CIVIL APPEAL No. 672/1965ITAT SC

3 Judges

11/10/1966

COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 vs GODAVARI SUGAR MILLS LTD.

CIVIL APPEAL No. 28/1966ITAT SC

3 Judges

10/10/1966

COMMISSIONER OF INCOME-TAX, GUJARAT vs GIRDHARDAS & COMPANY PRIVATE LTD.

CIVIL APPEAL No. 690/1965ITAT SC

3 Judges

7/10/1966

COMMISSIONER 01'' INCOME-TAX, WEST BENGAL, CALCUITA vs JUGGILAL KAMALAPAT

CIVIL APPEAL No. 127/1966ITAT SC

3 Judges

7/10/1966

STANDARD MILLS CO. LTD. vs COMMISSIONER OF WEALTH-TAX, BOMBAY CITY

CIVIL APPEAL No. 1129/1965ITAT SC

3 Judges

6/10/1966

COMMISSIONER OF WEALTH TAX, MADRAS vs RAMARAJU SURGICAL COTTON MILLS, LTD.

CIVIL APPEAL No. 674/1965ITAT SC

3 Judges

5/10/1966

S. SRINIVASAN vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 556/1965ITAT SC

3 Judges

4/10/1966

COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIDHU BHUSHAN SARKAR (DEAD) THROUGH HIS LEGAL REPRESENTATIVE MIHIR KUMAR SARKAR

CIVIL APPEAL No. 401/1965ITAT SC

3 Judges

3/10/1966

S. NARAYANAPPA & ORS. vs COMMISSIONER OF INCOME-TAX, BANGALORE

CIVIL APPEAL No. 562/1965ITAT SC

3 Judges

27/9/1966

MESSRS. ASSOCIATED CLOTHIERS LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 969/1965ITAT SC

3 Judges

23/9/1966

HUKUMCHAND MILLS LTD. vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY & ORS.

CIVIL APPEAL No. 411/1965ITAT SC

3 Judges

22/9/1966

JUGAL KISHORE BALDEO SAHAI vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW

CIVIL APPEAL No. 594/1965ITAT SC

2 Judges

20/9/1966

TRAVANCORE SUGARS AND CHEMICALS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA

CIVIL APPEAL No. 324/1965ITAT SC

3 Judges

20/9/1966

SHREE MEENAKSHI MILLS LTD., MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 557/1965ITAT SC

2 Judges

19/9/1966

COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.

CIVIL APPEAL No. 601/1965ITAT SC

3 Judges

15/9/1966

FATEHCHAND MURLIDHAR AND ANR vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 1108/1964ITAT SC

2 Judges

19/7/1966

H. H. YESHWANT RAO GHORPADE vs THE COMMISSIONER OF WEALTH TAX, BANGALORE

CIVIL APPEAL No. 1133/1965ITAT SC

3 Judges

6/5/1966

NALNIKANT AMBALAL MODY vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 731/1964ITAT SC

3 Judges

4/5/1966

COMMISSIONER OF WEALTH TAX WEST BENGAL vs IMPERIAL TOBACCO CO. OF INDIA LID.

CIVIL APPEAL No. 1062/1966ITAT SC

3 Judges

15/4/1966

KISHANCHAND LUNIDASINGH BAJAJ vs COMMISSIONER OF INCOME-TAX, MYSORE

CIVIL APPEAL No. 234/1965ITAT SC

5 Judges

10/2/1966

COMMISSIONER OF INCOME-TAX, PATIALA & ORS. vs M/S. SHAHZADA NAND & SONS & ORS.

CIVIL APPEAL No. 494/1964ITAT SC

3 Judges

19/1/1966

ESTHURI ASWATHIAH vs COMMISSIONER OF INCOME-TAX, MYSORE

CIVIL APPEAL No. 402/1966ITAT SC

3 Judges

18/1/1966

TRAVANCORE TITANIUM PRODUCTS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA

CIVIL APPEAL No. 235/1963ITAT SC

3 Judges

17/1/1966

COMMISSIONER OF LNCOME-TAX, BOMBAY CITY vs TATA LOCOMOTIVE & ENGINEERING CO., LTD.

CIVIL APPEAL No. 236/1965ITAT SC

3 Judges

13/1/1966

GOWLI BUDDANNA vs COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE

CIVIL APPEAL No. 328/1965ITAT SC

3 Judges

10/1/1966

COMMISSIONER OF INCOME-TAX, BOMBAY, SOUTH POONA vs MURLIDHAR JHAWAR & PURNA GINNING AND PRESSING FACTORY, DHARMABAD

CIVIL APPEAL No. 327/1965ITAT SC

3 Judges

7/1/1966

SIR HUKUMCHAND & MANNALAL CO. vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH

CIVIL APPEAL No. 223/1965ITAT SC

3 Judges

4/1/1966

COMMISSIONER OF INCOME-TAX, PUNJAB vs M/S. CHANDER BHAN HARBHAJAN LAL

CIVIL APPEAL No. 605/1963ITAT SC

3 Judges

4/1/1966