Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,940 total)

COMMISSIONER OF INCOME TAX, BIHAR, PATNA vs AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD

CIVIL APPEAL No. 1912/1974ITAT SC

2 Judges

17/7/1986

PATNAIK & CO. LTD. vs THE COMMISSIONER OF INCOME TAX, ORISSA

CIVIL APPEAL No. 1359/1974ITAT SC

2 Judges

16/7/1986

LAGDISH SUGAR MILLS LTD. vs THE C.I.T LUCKNOW

CIVIL APPEAL No. 1348/1974ITAT SC

2 Judges

16/7/1986

COMMISSIONER OF INCOME-TAX, U.P. vs LAXMI SUGAR & OIL MILLS LTD.

CIVIL APPEAL No. 1613/1974ITAT SC

2 Judges

16/7/1986

C.I.T. BOMBAY CITY vs BOMBAY BURMAH TRADING CORPORATION, BOMBAY

CIVIL APPEAL No. 1/1974ITAT SC

2 Judges

16/7/1986

COMMISSIONER OF WEALTH TAX, KANPUR ETC. ETC. vs CHANDER SEN ETC.

CIVIL APPEAL No. 1668/1974ITAT SC

2 Judges

16/7/1986

MADNANI DEVELOPMENT CORPN. (P) LTD. vs COMMISSIONER OF INCOME-TAX, ORISSA

CIVIL APPEAL No. 1649/1974ITAT SC

2 Judges

16/7/1986

ANCHOR PRESSINGS (P) LTD. vs COMMISSIONER OF INCOME TAX, U.P. & ORS.

CIVIL APPEAL No. 1700/1974ITAT SC

2 Judges

16/7/1986

CENTRAL PROVINCES MANGANESE ORE CO. LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1338/1974ITAT SC

2 Judges

15/7/1986

COMMISSIONER OF AGRICULTURAL INCOME-TAX, TRIVANDRUM vs KERALA ESTATE MOORIAD CHALAPURAM

CIVIL APPEAL No. 1396/1974ITAT SC

2 Judges

15/7/1986

COMMISSIONER OF INCOME-TAX, DELHI vs MAHALAXMI SUGAR MILLS CO. LTD.

CIVIL APPEAL No. 1350/1974ITAT SC

2 Judges

15/7/1986

C.I.T (CENTRAL), MADRAS vs CANARA WORKSHOPS (P) LTD., KODIALBALL, MANGALORE

CIVIL APPEAL No. 1685/1974ITAT SC

2 Judges

15/7/1986

COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIJU PATNAIK

CIVIL APPEAL No. 1793/1974ITAT SC

2 Judges

9/5/1986

COMMISSIONER OF INCOME TAX, BOMBAY vs H. HOLCK LARSEN

CIVIL APPEAL No. 1954/1974ITAT SC

2 Judges

8/5/1986

INDIAN OIL CORPORATION vs INCOME TAX OFFICER, CENTRAL CIRCLE V, CALCUTTA & ORS.

CIVIL APPEAL No. 1189/1974ITAT SC

2 Judges

8/5/1986

COMMISSIONER OF INCOME TAX vs VANAZ ENGINEERING PVT.LTD

C.A. No.-004253-004253 - 1983ITAT SC
2/5/1986

K. GEORGE THOMAS vs COMMISSIONER OF INCOME- TAX, KERALA

CIVIL APPEAL No. 2916/1977ITAT SC

2 Judges

30/4/1986

COMMISSIONER OF SALES TAX, U.P. vs AURIAYA CHAMBER OF COMMERCE, ALLAHABAD

CIVIL APPEAL No. 874/1974ITAT SC

2 Judges

10/4/1986

COMMISSIONER OF INCOME-TAX, ORISSA vs ORISSA CORPORATION (P) LTD.

CIVIL APPEAL No. 1379/1974ITAT SC

2 Judges

19/3/1986

NIRANJAN & CO. P. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL-I & OTHERS

CIVIL APPEAL No. 967/1972ITAT SC

2 Judges

19/3/1986

COMMISSIONER OF INCOME TAX U.P, LUCKNOW vs J.K. HOSIERY FACTORY, KANPUR

CIVIL APPEAL No. 1371/1974ITAT SC

2 Judges

19/3/1986

COMMISSIONER OF INCOME TAX vs SHIVAKAMI CO. PVT. LTD.

CIVIL APPEAL No. 1532/1974ITAT SC

2 Judges

18/3/1986

BAKUL CASHEW CO. & ORS. vs SALES TAX OFFICER QUILON & ANR.

CIVIL APPEAL No. 1725/1977ITAT SC

2 Judges

12/3/1986

INDO- ADEN SALT MFG. & TRADING CO. PVT. LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 800/1974ITAT SC

2 Judges

12/3/1986

COMMISSIONER OF INCOME -TAX ANDHRA PRADESH, HYDERABAD. vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD.

CIVIL APPEAL No. 216/1973ITAT SC

2 Judges

7/3/1986

S.P. GRAMOPHONE COMPANY vs C.I.T PATIALA

CIVIL APPEAL No. 850/1974ITAT SC

2 Judges

29/1/1986

STATE BANK OF TRAVANCORE vs COMMISSIONER OF INCOME TAX, KERALA

CIVIL APPEAL No. 1860/1973ITAT SC

3 Judges

8/1/1986

THE COMMISSIONER OF INCOME TAX, DELHI vs BANSI DHAR & SONS

CIVIL APPEAL No. 1668/1978ITAT SC

2 Judges

19/12/1985

MAYA RANI PUNJ vs COMMISSIONER OF INCOME TAX, DELHI,

CIVIL APPEAL No. 1943/1974ITAT SC

3 Judges

11/12/1985

SCIENTIFIC ENGLNEERING HOUSE (P) LTD. vs COMISSIONER OF INCOME TAX, ANDHRA PRADESH

CIVIL APPEAL No. 262/1974ITAT SC

2 Judges

1/11/1985