Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,841 total)
INCOME-TAX OFFICER, ALLEPPEY vs M. C. PONNOOSE & ORS.
CIVIL APPEAL No. 942/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs NALIN BEHARI LAL SINGHA ETC.
CIVIL APPEAL No. 736/1968ITAT SC
3 Judges
BENARAS STATE BANK LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW
CIVIL APPEAL No. 1033/1966ITAT SC
3 Judges
INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, MEERUT vs M/S. SETH BROTHERS AND ORS.
CIVIL APPEAL No. 700/1965ITAT SC
2 Judges
ASSISTANT COMMISSIONER OF URBAN LAND TAX AND OTHERS vs THE BUCKINGHAM & CARNATIC CO. LTD, ETC.
CIVIL APPEAL No. 21/1969ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, CENTRAL CALCUTL'A vs GOLD MOHORE INVESTMENT CO. LTD.
CIVIL APPEAL No. 1236/1967ITAT SC
5 Judges
COLLECTOR OF CUSTOMS & ORS. vs M/S. SOORAJMULL NAGARMULL & ANR.
CIVIL APPEAL No. 429/1966ITAT SC
2 Judges
NETHERLANDS STEAM NAVIGATION COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1622/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA vs M/S. KIRKEND COAL COMPANY
CIVIL APPEAL No. 2456/1966ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BIHAR vs RAMNIKLAL KOTHARI
CIVIL APPEAL No. 575/1966ITAT SC
2 Judges
N. vs NARENDRANATH versus COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 1477/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs S. CHENNIAPPA MUDALIAR, MADURAI
CIVIL APPEAL No. 1015/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA, NOW WEST BENGAL III vs IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LTD.
CIVIL APPEAL No. 1549/1968ITAT SC
3 Judges
KARAM CHAND THAPAR & BROS. (P) LTD. vs COMMISSIONER OF INCOME-TAX, (CENTRAL) CALCUTTA
CIVIL APPEAL No. 1594/1968ITAT SC
3 Judges
COMMISSIONER OJ!' INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs A. DHARMA REDDY, MORTHAD
CIVIL APPEAL No. 1057/1966ITAT SC
3 Judges
NEW SAVAN SUGAR & GUR REFINING CO. LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1593/1968ITAT SC
3 Judges
YOGENDRA NATH NASKAR vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 690/1968ITAT SC
3 Judges
V. D. M. R. M. M. R. M. MUTHIAH CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1457/1958ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs M/S. MANICK SONS
CIVIL APPEAL No. 2459/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs ALLAHABAD BANK LIMITED
CIVIL APPEAL No. 701/1968ITAT SC
3 Judges
M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY vs THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAY
CIVIL APPEAL No. 681/1968ITAT SC
3 Judges
DY. COMMISSIONER OF AGRICULTURAL INCOME TAX, AND SALES TAX,CENTRAL ZONE, ERNAKULAM vs M/S. PALAMPADAM PLANTATIONS LTD., KOTTAYAM
CIVIL APPEAL No. 1058/1967ITAT SC
3 Judges
P. M. MOHAMMAD MEERAKHAN vs COMMISSIONER OF INCOME-TAX, ERNAKULAM
CIVIL APPEAL No. 1230/1967ITAT SC
3 Judges
MODI SPINNING & WEAVING MILLS CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE (B), MEERUT
CIVIL APPEAL No. 890/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHRI D. C. SHAH
CIVIL APPEAL No. 817/1966ITAT SC
3 Judges
HOOGLY TRUST (PRIVATE) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL AND ANDAMAN AND NICOBAR ISLANDS
CIVIL APPEAL No. 1659/1968ITAT SC
3 Judges
GANESH PRASAD DIXIT vs COMMISSIONER OF SALES TAX, MADHYA PRADESH
CIVIL APPEAL No. 940/1966ITAT SC
3 Judges
DURGA DAS KHANNA vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 873/1966ITAT SC
3 Judges
M/S. JAIPUR UDYOG LTD. & ANR. vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN AND ANOTHER
CIVIL APPEAL No. 586/1967ITAT SC
3 Judges
INCOME TAX OFFICER vs M. K. MOHAMMED KUNHI
CIVIL APPEAL No. 1164/1966ITAT SC
3 Judges
