Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,886 total)

STAR COMPANY LIMITED vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA

CIVIL APPEAL No. 1635/1968ITAT SC

3 Judges

7/8/1969

COMMISSIONER OF INCOME-TAX (CENTRAL) CALCUTTA vs INDIA DISCOUNT CO. LTD.

CIVIL APPEAL No. 2115/1968ITAT SC

3 Judges

7/8/1969

COMMISSIONER OF INCOME-TAX, EXCESS PROFITS TAX, HYDERABAD, ANDHRA PRADESH vs V. JAGAN MOHAN RAO & ORS.

CIVIL APPEAL No. 893/1966ITAT SC

3 Judges

31/7/1969

JUGGILAL KAMLAPAT, KANPUR vs COMMISSIONER OF INCOME-TAX, LUCKNOW

CIVIL APPEAL No. 1953/1968ITAT SC

3 Judges

31/7/1969

AMARCHAND SOBHACHAND vs COMMISSIONER OF. INCOME TAX, MADRAS

CIVIL APPEAL No. 949/1966ITAT SC

3 Judges

29/7/1969

INCOME-TAX OFFICER, ALLEPPEY vs M. C. PONNOOSE & ORS.

CIVIL APPEAL No. 942/1966ITAT SC

3 Judges

28/7/1969

COMMISSIONER OF INCOME-TAX, CALCUTTA vs NALIN BEHARI LAL SINGHA ETC.

CIVIL APPEAL No. 736/1968ITAT SC

3 Judges

25/7/1969

BENARAS STATE BANK LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW

CIVIL APPEAL No. 1033/1966ITAT SC

3 Judges

25/7/1969

INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, MEERUT vs M/S. SETH BROTHERS AND ORS.

CIVIL APPEAL No. 700/1965ITAT SC

2 Judges

15/7/1969

ASSISTANT COMMISSIONER OF URBAN LAND TAX AND OTHERS vs THE BUCKINGHAM & CARNATIC CO. LTD, ETC.

CIVIL APPEAL No. 21/1969ITAT SC

5 Judges

11/4/1969

COMMISSIONER OF INCOME-TAX, CENTRAL CALCUTL'A vs GOLD MOHORE INVESTMENT CO. LTD.

CIVIL APPEAL No. 1236/1967ITAT SC

5 Judges

3/4/1969

COLLECTOR OF CUSTOMS & ORS. vs M/S. SOORAJMULL NAGARMULL & ANR.

CIVIL APPEAL No. 429/1966ITAT SC

2 Judges

28/3/1969

NETHERLANDS STEAM NAVIGATION COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 1622/1968ITAT SC

2 Judges

14/3/1969

COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA vs M/S. KIRKEND COAL COMPANY

CIVIL APPEAL No. 2456/1966ITAT SC

2 Judges

12/3/1969

COMMISSIONER OF INCOME-TAX, BIHAR vs RAMNIKLAL KOTHARI

CIVIL APPEAL No. 575/1966ITAT SC

2 Judges

7/3/1969

N. vs NARENDRANATH versus COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD

CIVIL APPEAL No. 1477/1968ITAT SC

3 Judges

7/3/1969

COMMISSIONER OF INCOME TAX, MADRAS vs S. CHENNIAPPA MUDALIAR, MADURAI

CIVIL APPEAL No. 1015/1968ITAT SC

3 Judges

24/2/1969

COMMISSIONER OF INCOME-TAX, CALCUTTA, NOW WEST BENGAL III vs IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LTD.

CIVIL APPEAL No. 1549/1968ITAT SC

3 Judges

20/2/1969

KARAM CHAND THAPAR & BROS. (P) LTD. vs COMMISSIONER OF INCOME-TAX, (CENTRAL) CALCUTTA

CIVIL APPEAL No. 1594/1968ITAT SC

3 Judges

20/2/1969

COMMISSIONER OJ!' INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs A. DHARMA REDDY, MORTHAD

CIVIL APPEAL No. 1057/1966ITAT SC

3 Judges

19/2/1969

NEW SAVAN SUGAR & GUR REFINING CO. LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 1593/1968ITAT SC

3 Judges

19/2/1969

YOGENDRA NATH NASKAR vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 690/1968ITAT SC

3 Judges

18/2/1969

V. D. M. R. M. M. R. M. MUTHIAH CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 1457/1958ITAT SC

3 Judges

14/2/1969

COMMISSIONER OF INCOME-TAX, KERALA vs M/S. MANICK SONS

CIVIL APPEAL No. 2459/1966ITAT SC

3 Judges

14/2/1969

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs ALLAHABAD BANK LIMITED

CIVIL APPEAL No. 701/1968ITAT SC

3 Judges

14/2/1969

M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY vs THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAY

CIVIL APPEAL No. 681/1968ITAT SC

3 Judges

12/2/1969

DY. COMMISSIONER OF AGRICULTURAL INCOME TAX, AND SALES TAX,CENTRAL ZONE, ERNAKULAM vs M/S. PALAMPADAM PLANTATIONS LTD., KOTTAYAM

CIVIL APPEAL No. 1058/1967ITAT SC

3 Judges

12/2/1969

P. M. MOHAMMAD MEERAKHAN vs COMMISSIONER OF INCOME-TAX, ERNAKULAM

CIVIL APPEAL No. 1230/1967ITAT SC

3 Judges

12/2/1969

MODI SPINNING & WEAVING MILLS CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE (B), MEERUT

CIVIL APPEAL No. 890/1968ITAT SC

3 Judges

10/2/1969

COMMISSIONER OF INCOME-TAX, BANGALORE vs SHRI D. C. SHAH

CIVIL APPEAL No. 817/1966ITAT SC

3 Judges

6/2/1969