Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

COMMISSIONER OF TAXES, ASSAM vs M/S. JALANNAGAR SOUTH ESTATE LTD.

CIVIL APPEAL No. 1873/1967ITAT SC

2 Judges

4/8/1971

PUNJAB PRODUCE AND TRADING CO. LTD. vs C.I.T WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 1344/1967ITAT SC

2 Judges

29/7/1971

COMMISSIONER OF WEALTH TAX, BIHAR AND ORISSA vs KIRPASHANKAR DAYASHANKAR WORAH

CIVIL APPEAL No. 1478/1967ITAT SC

2 Judges

29/7/1971

DALMIA JAIN & CO. LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA

CIVIL APPEAL No. 1812/1967ITAT SC

2 Judges

29/7/1971

COMMISSIONER OF INCOME TAX, WEST BENGAL vs BALKRISHAN MALHOTRA

CIVIL APPEAL No. 1391/1967ITAT SC

2 Judges

28/7/1971

COMMISSIONER OF INCOME-TAX, MYSORE, BANGLORE vs THE MYSORE ELECTRICAL INDUSTRIES LTD.

CIVIL APPEAL No. 1794/1970ITAT SC

5 Judges

27/4/1971

HUSSAIN BHAI AND OTHERS vs COMMISSIONER OF INCOME TAX, MADRAS.

CIVIL APPEAL No. 1097/1967ITAT SC

5 Judges

16/4/1971

BADRI PRASAD AND ORS. ETC. vs COLLECTOR OF CENTRAL EXCISE & ORS. ETC.

TRANSFER PETITION (CIVIL) No. 24/1970ITAT SC

5 Judges

30/3/1971

ASSTT. COLLECTOR OF CUSTOMS vs CHARAN DAS MALHOTRA

CIVIL APPEAL No. 1056/1967ITAT SC

2 Judges

19/2/1971

B. SANJANA, ASSIST ANT COLLECTOR OF CENTRAL EXCISE, BOMBAY & ORS. vs ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD,

CIVIL APPEAL No. 1467/1967ITAT SC

2 Judges

22/1/1971

COMMISSIONER OF INCOME TAX, CALCUTTA vs BURLOP DEALERS LTD.

CIVIL APPEAL No. 649/1967ITAT SC

3 Judges

21/1/1971

C.I.T., U.P. vs BANKEY LAL VAIDYA (DEAD) BY L.RS~

CIVIL APPEAL No. 1223/1967ITAT SC

3 Judges

21/1/1971

COMMISSIONER OF INCOME TAX, ASSAM AND. NAGALAND ETC. vs SHRI G. HYATT

CIVIL APPEAL No. 1174/1967ITAT SC

3 Judges

21/1/1971

COMMISSIONER OF LICOME-TAX, MADRAS vs T.S.PL.P. CHIDAMBARAM CHETTIAR (DEAD) THROUGH L.RS.

CIVIL APPEAL No. 365/1967ITAT SC

3 Judges

21/1/1971

STANDARD REFINERY & DISTILLERY LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 1585/1968ITAT SC

2 Judges

18/1/1971

WESTERN STATES TRADING CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA

CIVIL APPEAL No. 589/1967ITAT SC

3 Judges

18/1/1971

€0MMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs JAYALAKSHMI RICE AND OIL MILLS CONTRACTOR CO.

CIVIL APPEAL No. 545/1967ITAT SC

3 Judges

15/1/1971

INDIAN ALUMINIUM CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 24/1967ITAT SC

2 Judges

12/1/1971

ESTATE OF LATE RANGALAL JAJODIA vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 2332/1966ITAT SC

5 Judges

19/11/1970

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs INDIAN MOLASSES (P) LTD.

CIVIL APPEAL No. 2555/1966ITAT SC

3 Judges

12/8/1970

RAJ KUMAR SINGH HUKAM CHANDJI vs COMMISSIONER OF INCOME-TAX MADHYA. PRADESH

CIVIL APPEAL No. 326/1967ITAT SC

3 Judges

11/8/1970

MALEGAON ELECTRICITY CO. (P) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 1345/1967ITAT SC

3 Judges

11/8/1970

COMMISSIONER OF INCOME-TAX, DELHL (CENTRAL) NEW DELHI vs M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR

TAX REFERENCE CASE No. 1/1969ITAT SC

3 Judges

11/8/1970

HIRDAY NARAIN vs INCOME-TAX OFFICER, BAREILLY

CIVIL APPEAL No. 193/1970ITAT SC

2 Judges

21/7/1970

CHHITTER MAL NARAIN DAS vs COMMISSIONER OF SALES TAX

CIVIL APPEAL No. 2483/1969ITAT SC

2 Judges

21/7/1970

COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SIR HUKUMCHAND MANNALAL & CO.

CIVIL APPEAL No. 1774/1969ITAT SC

2 Judges

20/7/1970

COMMISSIONER OF INCOME-TAX vs JAWAHAR LAL RASTOGI

CIVIL APPEAL No. 16/1970ITAT SC

3 Judges

7/5/1970

INDIA MACHINERY STORES (P) LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR

CIVIL APPEAL No. 376/1967ITAT SC

3 Judges

6/5/1970

A. K. T. K. M. VISHNUDATTA ANDHARJANAM REPRESENTED BY. D. vs NAMBUDIRIPAD, DESAMENGALAM. versus COMMISSIONER OF AGRICULTURAL INCOME TAXT, TRIVANDRUM

CIVIL APPEAL No. 2327/1968ITAT SC

3 Judges

5/5/1970

GOLI ESWARIAH vs COMMISSIONER OF GIFT TAX, ANDHRA PRADESH

CIVIL APPEAL No. 695/1968ITAT SC

2 Judges

5/5/1970