Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,370 total)

COMMISSIONER OF SALES TAX vs INDUSTRIAL COAL ENTERPRISES

CIVIL APPEAL No. 7451/1993ITAT SC

2 Judges

24/2/1999

RAM BAI vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4911/1993ITAT SC

2 Judges

18/2/1999

MATHEW M. THOMAS AND ORS. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1566/1993ITAT SC

2 Judges

16/2/1999

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO.

ITR/210/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs SABARKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD.

ITR/222/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD

ITR/201/1984ITAT Gujarat
10/2/1999

COMMISSIONER OF INCOME-TAX vs HARSH FAMILY TRUST

ITR/212/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs RAIPUR MFG CO LTD

ITR/209/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs DAXABEN RAMANLAL

ITR/196/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs AHMEDABAD MASKATI CLOTH DELAERS COMPANY

ITR/217/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs ROHIT MILLS LTD.

ITR/163/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs AREEZ KHAMBHATTA FAMILY TRUST

ITR/160/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs PETLAD TURKEY RED DYE WORKS CO. LTD.

ITR/157/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME TAX vs ASHABEN ROHITBHAI

ITR/158/1984ITAT Gujarat
9/2/1999

COMMISSIONER OF INCOME-TAX vs MEHMOODIYAN A TOPIWALA

ITR/218/1984ITAT Gujarat
9/2/1999

PREM DASS vs INCOME TAX OFFICER

CRIMINAL APPEAL No. 518/1992ITAT SC

2 Judges

9/2/1999

COMMISSIONER OF INCOME-TAX vs KRISHNADAS GOVINDAS

ITR/133/1984ITAT Gujarat
5/2/1999

R. DALMIA vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4913/1992ITAT SC

2 Judges

5/2/1999

COMMISSIONER OF INCOME TAX, CALCUTTA vs SUGAULI SUGAR WORKS {P) LTD.

CIVIL APPEAL No. 2344/1992ITAT SC

2 Judges

4/2/1999

COMMISSIONER OF INCOME TAX, SHILLONG vs TARAJAN TEA CO. (P) LTD.

CIVIL APPEAL No. 1941/1993ITAT SC

2 Judges

4/2/1999

COMMISSIONER OF INCOME TAX vs PREMIER DYE CASTING ENGG. CO. LTD.

ITR/155/1984ITAT Gujarat
3/2/1999

COMMISSIONER OF INCOME TAX, KERALA vs ASSOCIATED FIBRE AND RUBBER INDUSTRIES (P) LTD

CIVIL APPEAL No. 3428/1991ITAT SC

2 Judges

3/2/1999

RANOLI INVESTMENT (P) LTD. vs COMMISSIONER OF INCOME TAX

ITR/151/1984ITAT Gujarat
2/2/1999

COMMISSIONER OF INCOME TAX vs KOTHARI OIL PRODUCTS CO. LTD.

ITR/153/1984ITAT Gujarat
2/2/1999

SHETH AMBALAL HIMATLAL vs COMMISSIONER OF INCOME-TAX

ITR/135/1984ITAT Gujarat
24/12/1998

AHMEDABAD KAISER I HIND MILLS COMPANY LIMITED vs COMMISSIONER OF INCOME TAX

ITR/175/1984ITAT Gujarat
24/12/1998

COMMISSIONER OF INCOME TAX vs REVABEN BABULAL MISTRY

ITR/139/1984ITAT Gujarat
23/12/1998

COMMISSIONER OF INCOME TAX vs BHARAT VIJAY MILLS LTD.

ITR/143/1984ITAT Gujarat
23/12/1998

COMMISSIONER OF INCOME-TAX vs GUJARAT STATEFERTILIZERS CO LTD

ITR/197/1984ITAT Gujarat
23/12/1998

COMMISSIONER OF INCOME TAX vs O.L. OF A'BAD MFG. AND CALICO PTG. CO. LTD.

ITR/105/1983ITAT Gujarat
18/12/1998