Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OF INCOME TAX, CALCUTTA vs JAIPURIA CHINA CLAY MINES (P) LTD.
CIVIL APPEAL No. 307/1964ITAT SC
3 Judges
SHRI CHATRASINGHJI KESARI SINGHJI THAKORE vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 148/1964ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA vs STANDARD VACUUM OIL COMPANY
CIVIL APPEAL No. 268/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTFA vs M/S. MOON MILLS LTD.
CIVIL APPEAL No. 839/1964ITAT SC
3 Judges
H.E.H. NIZAM'S RELIGIOUS ENDOWMENT TRUST, HYDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 491/1964ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX (CENTRAL), CALCUTTA vs M/S. STANDARD VACUUM OIL CO. LTD.
CIVIL APPEAL No. 627/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs H. E. H. MIR OSMAN ALI KHAN
CIVIL APPEAL No. 46/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY & ANOTHER vs ISHWARLAL BHAGWANDAS AND OTHERS
CIVIL APPEAL No. 1003/1963ITAT SC
5 Judges
PARIMISETTI SEETHARAMAMMA vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 201/1964ITAT SC
3 Judges
POONA ELECTRIC SUPPLY CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 633/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ASSAM ETC. vs THE PANBARI TEA CO. LTD.
CIVIL APPEAL No. 150/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX U.P. LUCKNOW vs THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR
CIVIL APPEAL No. 66/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHAH MOHANDAS SADHURAM
CIVIL APPEAL No. 144/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB, .JAMMU & KASHMIR, HIMACHAL PRADESH, PATIALA vs RAGHBIR SINGH
CIVIL APPEAL No. 96/1964ITAT SC
3 Judges
COMMISSIONER INCOME-TAX, U. P. vs KUNWAR TRIVIKRAM NARAIN SINGH
CIVIL APPEAL No. 68/1964ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs CHARI AND CHARI LTD.
CIVIL APPEAL No. 215/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MANAGING TRUSTEES, NAGORE DURGHA, NAGORE
CIVIL APPEAL No. 213/1964ITAT SC
3 Judges
KALOORAM GOVINDRAM vs COMMISSIONER OF INCOMETAX, MADHYA PRADESH, NAGPUR
CIVIL APPEAL No. 41/1964ITAT SC
3 Judges
COMMISSIONER OF INCOMETAX, ANDHRA PRADESH vs THE COCANADA BANK LTD. KAKINADA
CIVIL APPEAL No. 155/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION
CIVIL APPEAL No. 206/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs MUGNEERAM BANGUR & CO.
CIVIL APPEAL No. 310/1964ITAT SC
3 Judges
JANKI RAM BAHADUR RAM vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 308/1964ITAT SC
3 Judges
ALAPATI VENKATARAMIAU vs COMMISSIONER OF INCOME TAX HYDERABAD
CIVIL APPEAL No. 5/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, A NAGPUR vs SETH GOVINDRAM SUGAR MILLS LTD.
CIVIL APPEAL No. 38/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs GUNGADHAR BANERJEE AND CO. (P) LTD
CIVIL APPEAL No. 807/1963ITAT SC
3 Judges
PUNJAB DISTILLING INDUSTRIES LID. vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 414/1965ITAT SC
5 Judges
THE KESHAV MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY NORTH
CIVIL APPEAL No. 1017/1963ITAT SC
7 Judges
HINDUSTAN CONSTRUCTION CO. LTD. vs INCOME TAX OFFICER (COMPANIES CIRCLE) BOMBAY & ANR.
CIVIL APPEAL No. 136/1964ITAT SC
5 Judges
SETH BANARSI DAS ETC. vs WEALTH TAX OFFICER, SPECIAL CIRCLE MEERUT, ETC.
CIVIL APPEAL No. 124/1964ITAT SC
5 Judges
KYLASA SARABHIAH, BOMBAY CLOTH SHOP, SECUNDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 83/1964ITAT SC
5 Judges
