Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,965 total)
COMMISSIONER OF INCOME TAX vs ORBITAL COMMUNICATION PVT LTD
ITA/989/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
DIRECTOR OF INCOME TAX vs JACABS CIVIL INC.
ITA/491/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs SIDH VINAYAK DEVELOPMENT PVT LTD
ITA/790/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
DIRECTOR OF INCOME TAX vs MITSUBISHI CORPORATION
ITA - 297 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs JACABS CIVIL INC.
ITA - 491 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs KISHORE APPARELS
ITA - 1260 / 2010ITAT Delhi
CIT vs ALLIED FINANCE PVT LTD
ITA - 1309 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RATTAN MEHTA
ITA - 1241 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VST AGRO TECH LTD
ITA - 1239 / 2010ITAT Delhi
M/S PALIWAL EXPORTS vs ACIT CENTRAL CIRCLE, KARNAL
ITA/405/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX JALANDHAR-II vs M/S HANSA EXPORT CORPORATION
ITA/402/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX, ROHTAK vs M/S AGGARWAL SABHA MAHARAJA AGGARSAIN BHAWAN
ITA/283/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
ABHISHEK INDUSTRIES LTD. vs ASST. COMMISSIONER INCOME TAX LUDHIANA
ITA/681/2009ITAT Punjab & Haryana
CIT, PATIALA vs N.K. DHIR (HUF)
ITC/1/2009ITAT Punjab & Haryana
R.K. GARG, CHANDIGARH vs COMMISSIONER OF INCOME TAX, CHANDIGARH & ANR
ITA/212/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs MOONLIGHT EXIM PVT. LTD.
ITA/1243/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
VINOD KUMAR KHATRI vs COMMISSIONER OF INCOME TAX
ITA - 1232 / 2010ITAT Delhi
RAM KISHAN ASSOCIATES PVT. LTD vs C.I.T
ITA - 1227 / 2010ITAT Delhi
FLEX FOODS LTD
ITA - 1225 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs PEPSICO INDIA HOLDINGS PVT LTD
ITA - 1187 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs PEPSICO INDIA HOLDINGS PVT LTD
ITA - 1185 / 2010ITAT Delhi
M/S RAJENDRA PRASAD SUBASH CHAND vs U O I and ORS
ITA/567/2009ITAT Rajasthan
MOHAMMAD RAFIQ,BHALLA JAGDISH
C.I.T., PATIALA vs R.S. JAIN, DEVELOPMENT OFFICER, LUDHIANA
ITR/5/2010ITAT Punjab & Haryana
COMM. OF INCOME TAX vs M/S KAUSHICO MACHINE TOOLS
ITA/149/1999ITAT Punjab & Haryana
VIPAN KHANNA vs CIT BATHINDA AND ANR.
ITA/394/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs FRONT LINE SECURITIES LIMITED
ITA/1007/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs NALWA SONS INVESTMENTS LTD
ITA/1420/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs NALWA SONS INVESTMENTS LTD
ITA - 1420 / 2009ITAT Delhi
KIRAN DEVI vs COMMISSIONER OF INCOME TAX
ITA - 1217 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs NAGARA TRUST
ITA - 1273 / 2010ITAT Delhi