Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
SURAT DIST COOP SPINNING MILLSLTD vs COMMISSIONER OF INCOME TAX
ITR/182/1986ITAT Gujarat
SURAT DIST. CO.OP.SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX
ITR/125/1986ITAT Gujarat
INDUKUMAR C. PATEL vs COMMISSIONER OF INCOME-TAX
ITR/195/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs MIHIR TEXTILE LTD
ITR/168/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SAVITABEN N AMIN
ITR/45/1986ITAT Gujarat
SADHNA TALKIES vs COMMISSIONER OF INCOME-TAX
ITR/57/1986ITAT Gujarat
BHARATKUMAR C PATEL vs COMMISSIONER OF INCOME TAX
ITR/143/1986ITAT Gujarat
CHAMPAKLAL BHAICHANDBHAI vs COMMISSIONER OF INCOME TAX
ITR/167/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AGARWAL PAPER MILLS PVT. LTD.
ITR/114/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DAYAL B MISTRY
ITR/138/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHREYAS LAND DEVELOPMENT CORPN
ITR/120/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs APOORVA SHANTILAL SHAH
ITR/139/1986ITAT Gujarat
SARABHAI TECHONOLOGICAL DEVLOPMENT SYNDICATE PVT LTD vs COMMISSIONER OF INCOME-TAX
ITR/99/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SHAH ENGINEERING CO.
ITR/197/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KEDRAJ AGRICULTURAL INDUSTRIES
ITR/207/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JAYANT EXTRACTION INDUSTRIES
ITR/214/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs N. J. METAL SCREENS MFG. PVT. LTD.
ITR/199/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs VISHWAJIT M MEHTA
ITR/123/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs CHEMICOAT LIMITED
ITR/173/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ELLISBRIDGE GYMKHANA
ITR/217/1986ITAT Gujarat
MEHTA INVESTMENTS & TRADERS PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/187/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs N C MEHTA
ITR/98/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M.C. SHAH
ITR/165/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs B.K. DIST. CO. OP. MILK PRODU.UNION LTD.
ITR/212/1986ITAT Gujarat
B.K. DIST.CO.OP.MILK PRODUCERSUNION LTD. vs COMMISSIONER OF INCOME TAX
ITR/211/1986ITAT Gujarat
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME-TAX
ITR/55/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs DEEPAK J PANCHAL HEIR OF J S PANCHAL
ITR/176/1986ITAT Gujarat
CHHOTABHAI J PATEL vs COMMISSIONER OF WEALTH-TAX
WTR/6/1986ITAT Gujarat
KAIRA DIST. CO.OP.MILK PRODUCERS UNION LTD. vs COMMISSIONER OF INCOME-TAX
ITR/32/1987ITAT Gujarat
MEHSANA DISTRICT CO-OP.MILK PRODUCERS UNION LTD. vs COMMISSIONER OF INCOME-TAX
ITR/51/1986ITAT Gujarat