Recent Judgments
Latest ITAT tax tribunal orders across all benches.(346,713 total)
NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 145/1953ITAT SC
5 Judges
E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 3/1953ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY vs MESSRS OGALE GLASS WORKS LTD OGALE WADL
CIVIL APPEAL No. 19/1953ITAT SC
3 Judges
THE LIQUIDATORS OF PURSA LIMITED vs COMMISSIONER OF INCOME-TAX, BIHAR.
CIVIL APPEAL No. 33/1953ITAT SC
4 Judges
K.S. RASHID AND SON vs THE INCOME TAX INVESTIGATION COMMISSION, ETC.
CIVIL APPEAL No. 118/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY vs MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY
CIVIL APPEAL No. 160/1950ITAT SC
4 Judges
D.R.MADHAVAKRISHNAIAH vs THE INCOME-TAX OFFICER, BANGALORE.
CIVIL APPEAL No. 209/1953ITAT SC
5 Judges
ANGLO-FRENCH TEXTILE CO. LTD vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 11/1952ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs ROYAL WESTERN INDIA TURF CLUB LTD.
CIVIL APPEAL No. 165/1951ITAT SC
5 Judges
KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN vs COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL.
CIVIL APPEAL No. 173/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. R. M. T. T. THIAGARAJA CHETTY & CO.
CIVIL APPEAL No. 131/1952ITAT SC
5 Judges
CHAINRUP SAMPATRAM vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 142/1952ITAT SC
5 Judges
SIR KIKABHAI PREMCHAND vs COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY.
CIVIL APPEAL No. 144/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.
CIVIL APPEAL No. 157/1952ITAT SC
5 Judges
ALLAHABAD BANK LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 161/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX. WEST BENGAL vs MESSRS .JEEWANLAL LTD.
CIVIL APPEAL No. 78/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs A. W. FIGG}ES & CO., AND OTHERS.
CIVIL APPEAL No. 77/1952ITAT SC
3 Judges
SARDAR INDRA SINGH AND SONS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 40/1952ITAT SC
5 Judges
SOHAN PATHAK AND SONS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 47/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs H. HIRJEE
CIVIL APPEAL No. 75/1952ITAT SC
4 Judges
KESHAV MILLS LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 151/1951ITAT SC
4 Judges
K. M. S. LAKSHMANIER AND SONS vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS
CIVIL APPEAL No. 71/1952ITAT SC
5 Judges
TURNER MORRISON & CO. LTD vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 41/1952ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX; MADRAS vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR
CIVIL APPEAL No. 10/1952ITAT SC
3 Judges
ANGLO-FRENCH TEXTILE CO., LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 13/1952ITAT SC
4 Judges
ANGLO-FRENCH TEXTILE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 12/1952ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. SRINIVASAN AND K. GOIALAN
CIVIL APPEAL No. 9/1952ITAT SC
3 Judges
RAGHUVANSHI MILLS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 55/1950ITAT SC
4 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs FINLAY MILLS LTD.
CIVIL APPEAL No. 103/1950ITAT SC
3 Judges
COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY vs SRI LAKSHMI SILK MILLS LTD.
CIVIL APPEAL No. 46/1950ITAT SC
3 Judges