Recent Judgments
Latest ITAT tax tribunal orders across all benches.(344,296 total)
THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS vs THE SOUTH INDIA PICTURES LTD., KARAIKUDI.
CIVIL APPEAL No. 32/1954ITAT SC
3 Judges
MESSRS MELA RAM & SONS vs THE COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 17/1954ITAT SC
3 Judges
DULICHAND LAKSHMINARAYAN vs THE COMMISSIONER OF INCOME-TAX, NAGPUR.
CIVIL APPEAL No. 195/1955ITAT SC
3 Judges
FIRM OF BHAGAT RAM MOHANLAL vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER.
CIVIL APPEAL No. 139/1953ITAT SC
3 Judges
MESSRS PRATAPMAL LUXMICHAND vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH.
CIVIL APPEAL No. 199/1955ITAT SC
3 Judges
M.CT.MUTHIAH & 2 OTHERS vs THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER
WRIT PETITION (CIVIL) No. 646/1954ITAT SC
5 Judges
MESSRS CHATTURAM HORILRAM LTD. vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 38/1954ITAT SC
3 Judges
ASSAM BENGAL CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
CIVIL APPEAL No. 162/1952ITAT SC
4 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs MYSORE CHROMITE LIMITED.
CIVIL APPEAL No. 117/1953ITAT SC
5 Judges
GENERAL FAMILY PENSION FUND vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 144/1953ITAT SC
5 Judges
DHAKESWARI COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 217/1953ITAT SC
5 Judges
BACHA F. GUZDAR vs COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 104/1953ITAT SC
5 Judges
INDIA UNITED MILLS LTD vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 160/1953ITAT SC
5 Judges
NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 145/1953ITAT SC
5 Judges
E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 3/1953ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY vs MESSRS OGALE GLASS WORKS LTD OGALE WADL
CIVIL APPEAL No. 19/1953ITAT SC
3 Judges
THE LIQUIDATORS OF PURSA LIMITED vs COMMISSIONER OF INCOME-TAX, BIHAR.
CIVIL APPEAL No. 33/1953ITAT SC
4 Judges
K.S. RASHID AND SON vs THE INCOME TAX INVESTIGATION COMMISSION, ETC.
CIVIL APPEAL No. 118/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY vs MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY
CIVIL APPEAL No. 160/1950ITAT SC
4 Judges
D.R.MADHAVAKRISHNAIAH vs THE INCOME-TAX OFFICER, BANGALORE.
CIVIL APPEAL No. 209/1953ITAT SC
5 Judges
ANGLO-FRENCH TEXTILE CO. LTD vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 11/1952ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs ROYAL WESTERN INDIA TURF CLUB LTD.
CIVIL APPEAL No. 165/1951ITAT SC
5 Judges
KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN vs COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL.
CIVIL APPEAL No. 173/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. R. M. T. T. THIAGARAJA CHETTY & CO.
CIVIL APPEAL No. 131/1952ITAT SC
5 Judges
CHAINRUP SAMPATRAM vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 142/1952ITAT SC
5 Judges
SIR KIKABHAI PREMCHAND vs COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY.
CIVIL APPEAL No. 144/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.
CIVIL APPEAL No. 157/1952ITAT SC
5 Judges
ALLAHABAD BANK LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 161/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX. WEST BENGAL vs MESSRS .JEEWANLAL LTD.
CIVIL APPEAL No. 78/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs A. W. FIGG}ES & CO., AND OTHERS.
CIVIL APPEAL No. 77/1952ITAT SC
3 Judges
