Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
CHANDRAKANT KRISHNARAO PRADHAN AND ANOTHER vs THE COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS
CIVIL APPEAL No. 80/1960ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs S. A. S. MARIMUTHU NADAR
CIVIL APPEAL No. 427/1960ITAT SC
3 Judges
BALAJI vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE
WRIT PETITION (CIVIL) No. 240/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHAKUNTALA AND TWO OTHERS ETC.
CIVIL APPEAL No. 125/1960ITAT SC
3 Judges
RAJAH S. vs JAGANNATH RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 1661/1959ITAT SC
3 Judges
SHRI KANHAIYALAL LOHIA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 347/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX NEW DELHI vs M/S. CHUNI LAL MOONGA RAM
CIVIL APPEAL No. 39/1960ITAT SC
3 Judges
RANJIT SINGH vs THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS
WRIT PETITION (CIVIL) No. 85/1959ITAT SC
5 Judges
M/S. RAJPUTANA TEXTILES (AGENCIES) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 282/1955ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE SCINDIA STEAM NAVIGATION CO. LTD.
CIVIL APPEAL No. 501/1957ITAT SC
5 Judges
ABDULLABHAI M. BHAGAT, ETC. vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, MADRAS
WRIT PETITION (CIVIL) No. 140/1959ITAT SC
5 Judges
SENAIRAM DOONGARMALL vs COMMISSIONER OF INCOME-TAX, ASSAM
CIVIL APPEAL No. 535/1958ITAT SC
3 Judges
N. T. PATEL AND COMPANY vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 424/1960ITAT SC
3 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD vs M/S. S. R. V. G. PRESS COMPANY, KURNOOL
CIVIL APPEAL No. 270/1960ITAT SC
2 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SETH KHUSHAL CHAND DAGA
CIVIL APPEAL No. 148/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, POONA vs BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP
CIVIL APPEAL No. 41/1960ITAT SC
3 Judges
A. vs VENKATESWARAN, COLLECTOR OF CUSTOMS, BOMBAY versus RAMCHAND SOBHRAJ WADHWANI AND ANOTHER
CIVIL APPEAL No. 388/1956ITAT SC
5 Judges
DONALD MIRANDA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II
CIVIL APPEAL No. 173/1960ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs M/S. BHIKAJI DADABHAI & CO.
CIVIL APPEAL No. 434/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. FILMISTAN LTD.
CIVIL APPEAL No. 451/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMDAS HARGOVINDAS.
CIVIL APPEAL No. 240/1955ITAT SC
3 Judges
MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHD. OOMER SAHIB vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 303/1960ITAT SC
3 Judges
NATIONAL CEMENT MINES INDUSTRIES, LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 84/1958ITAT SC
3 Judges
K. A. RAMACHAR AND ANOTHER vs COMMLSSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 142/1960ITAT SC
3 Judges
THE FIRST NATIONAL CITY BANK vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY.
CIVIL APPEAL No. 315/1958ITAT SC
3 Judges
TULSIDAS KILACHAND vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I.
CIVIL APPEAL No. 134/1959ITAT SC
3 Judges
RAJA BAHADUR VISHESHWARA SINGH AND OTHEHS. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 137/1958ITAT SC
3 Judges
THE COMMISSIONER OF AGRICULTURAL INCOME-TAX vs THE CALVARY MOUNT ESTATES (PRIVATE)
CIVIL APPEAL No. 145/1960ITAT SC
3 Judges
THE TRAVANCORE RUBBER AND TEA CO., LTD. vs THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA
CIVIL APPEAL No. 290/1959ITAT SC
3 Judges
R. G. S. NAIDU AND CO. vs COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, MADRAS
CIVIL APPEAL No. 181/1960ITAT SC
3 Judges
