Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
M/S. MANGALORE REF. & PETROCHEMICALS LTD vs COMMNR. OF CUSTOM, MANAGALORE
C.A. No.-002753-002753 - 2006ITAT SC
A.K. SIKRI ROHINTON FALI NARIMAN
K.VIGNESHKUMAR,SIVAKASI vs DCIT, MADURAI
ITA 1313/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
G.SASIMALA,SIVAKASI vs DCIT, MADURAI
ITA 1311/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
AMAR SPARKLERS FACTORY,SIVAKASI vs DCIT, MADURAI
ITA 1309/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
AMAR SPARKLERS FACTORY,SIVAKASI vs DCIT, MADURAI
ITA 1308/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
COMPUTER ACCESS PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 3084/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
THE COMMISSIONER OF INCOME TAX vs THE EXECUTIVE ENGINEER
ITA/81/2014ITAT Karnataka
ANAND BYRAREDDY,S.SUJATHA
COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD
C.A. No.-003600-003600 - 2006ITAT SC
COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD
C.A. No.-003600-003600 - 2006ITAT A.K. SIKRI
ROHINTON FALI NARIMAN
JUDGEMENTopens in new window
ITA/93/2012ITAT Delhi
JUDGEMENTopens in new window
ITA/92/2012ITAT Delhi
CHEMINVEST LIMITED vs COMMISSIONER OF INCOME TAX-VI
ITA/749/2014ITAT Delhi
TAX-20 (ERSTWHILE CIT-XII) vs SMT. PRIYANKA SINGHANIA
ITA/163/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/339/2015ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-15 vs SHRI PREM PRAKASH GARG
ITA/656/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/334/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/342/2015ITAT Delhi
FAST BOOKING (I) PVT. LTD vs DY. COMMISSIONER OF INCOME TAX -11(1)
ITA/338/2015ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S UDAYA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD
ITA/168/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
COMMISSIONER OF INCOME vs M/S TEACHERS
ITA/139/2015ITAT Karnataka
B.MANOHAR,VINEET SARAN
C.I.T., UDAIPUR vs VIKAS MALARA
ITA/253/2013ITAT Rajasthan
C.I.T. CENTRAL, JAIPUR vs M/S ARAVALI MINERALS and CHEMICALS IND.
ITA/173/2013ITAT Rajasthan
KARNATAKA JEWELS LTD vs JOINT COMMISSIONER OF INCOME TAX
SCA/18781/2014ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S KERALA INFRASTRUCTURE INVESTMENT FUND BOARD
ITA/84/2014ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA
TAXAP/208/2002ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.G.URAIZEE
C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI PADAMPUR
ITA/148/2014ITAT Rajasthan
C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI SRIBIJAYNAGAR
ITA/150/2014ITAT Rajasthan
RAJ KUMAR TEWATIA vs COMM. OF INCOME TAX
ITA/305/2009ITAT Punjab & Haryana
CIT-II CHANDIGARH vs M/S AGRO DUTCH INDUSTRIES LTD. CHANDIGARH
ITA/311/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S AJAY SINGH C/O RAKESH RAJ AND ASSO. NEW DELHI
ITA/58/2009ITAT Punjab & Haryana
