Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1183 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1182 / 2009ITAT Delhi
CHANDER KANT vs CIT ROHTAK
ITA/507/2009ITAT Punjab & Haryana
MR.ARVIND KUMAR,PANAMPILLY NAGAR,COCHIN vs THE COMMR.OF INCOME TAX,COCHIN
ITR/2/2004ITAT Kerala
THE COMMISSIONER OF INCOME TAX,THRISSUR vs M/S.SEGO RESTURANT & AIRLAND LODGINGS
ITA/1022/2009ITAT Kerala
NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX
ITA/96/2004ITAT Punjab & Haryana
NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX
ITA/95/2004ITAT Punjab & Haryana
NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX
ITA/97/2004ITAT Punjab & Haryana
NAHAR SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/46/2002ITAT Punjab & Haryana
P.C.BHANDARI & CO. vs ASSTT. COMMISSIONER OF INCOME TAX
ITA - 1272 / 2008ITAT Delhi
MS/RADHA PICTURE PALACE vs DY.COMMISSIONER OF INCOME TAX
ITA/39/2003ITAT Kerala
M/S PRIME LEATHER, JALANDHAR vs COMM. OF INCOME TAX JALANDHAR AND ANR.
ITA/532/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI IV vs HEWITT ASSOCIATES (I) P.LTD.
ITA - 1332 / 2009ITAT Delhi
HARJIT SINGH SALUJA vs COMMISSIONER OF INCOME TAX DELHI
ITA - 1392 / 2008ITAT Delhi
HOME TEX, 77, SEC 29 HUDA, PANIPAT vs CIT. KARNAL
ITA/477/2009ITAT Punjab & Haryana
PALIWAL HOME FURNISHINGS GOHANA ROAD PNP. vs CIT KARNAL
ITA/424/2009ITAT Punjab & Haryana
HOME TEX 77, SECT 29 PANIPAT vs CIT KARNAL
ITA/476/2009ITAT Punjab & Haryana
PALIWAL HOME FURNISHINGS, PANIPAT vs CIT, KARNAL
ITA/423/2009ITAT Punjab & Haryana
HOME TEX 77, SEC 29 HUDA PANIPAT vs CIT, KARNAL
ITA/478/2009ITAT Punjab & Haryana
ESS KAY ENTERPRISES PANIPAT vs CIT KARNAL
ITA/491/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs PREM NARAIN BHATIA M/S CHAND INDUSTRIES
ITA/622/2009ITAT Punjab & Haryana
M/S. ORISSA STATE FINANCIAL CORPORATION vs COMMNR. OF COMMERCIAL TAXES
C.A. No.-001434-001434 - 2003ITAT SC
PENGUIN BOOKS INDIA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 27 / 2008ITAT Delhi
COMMNR. OF INCOME TAX, NAGPUR vs BABA SAHEB KEDAR G.&P. COOP.SOCIETY LTD
C.A. No.-000258-000258 - 2005ITAT SC
THE SOUTH INDIAN BANK LTD.,TRICHUR vs THE COMMISSIONER OF INCOME TAX,TRICHUR
ITA/1611/2009ITAT Kerala
THE SOUTH INDIAN BANK LTD.,TRICHUR. vs THE COMMISSIONER OF INCOME TAX,TRICHUR.
ITA/1689/2009ITAT Kerala
COMMISSIONER OF INCOME TAX TVM. vs M/S. ACEL TRANSMAITIC SYSTEMS LTD.
ITA/1679/2009ITAT Kerala
CIT, FARIDABAD vs M/S G.P.INTERNATIONAL LTD. FARIDABAD
ITA/618/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs SITA DEVI JUNEJA M/S SUPREM IRON AND ALLOY STEEL
ITA/619/2009ITAT Punjab & Haryana
INCOME TAX OFFICER,UDAIPUR vs M/S ARIHANT TILES & MARBLES(P)LTD
C.A. No.-008036-008036 - 2009ITAT SC
