Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
DCIT, NEW DELHI vs M/S BASANT PROJECTS LTD., NEW DELHI
ITA 3125/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACTIS ADVISERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 64/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, FATEHABAD vs SH. SANDEEP GUPTA, NEW DELHI
ITA 6196/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, FATEHABAD vs SH. SANDEEP GUPTA, NEW DELHI
ITA 6195/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACCESS DEVELOPMENT SERVICES,NEW DELHI vs DIT (E), NEW DELHI
ITA 5252/DEL/2012[]Status: DisposedITAT Delhi
RAJ KUMAR PROP.,JIND vs JCIT, HARYANA
ITA 5167/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SHRI VIRENDER SINGH KOCHAR, NEW DELHI
ITA 844/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAJENDER PRASHAD PALIWAL,NEW DELHI vs ITO, NEW DELHI
ITA 552/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SH. VIRENDER SINGH KOCHAR, NEW DELHI
ITA 2081/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
COSMIQUE GLOBAL vs DCIT CIRCLE 27 (1),
ITA 3489/DEL/2007[2004-2005]Status: DisposedITAT DelhiAY 2004-2005
M/S HUGGI FARM vs INCOME TAX DEPARTMENT
WP/114340/2015ITAT Karnataka
A.S.BOPANNA
PRAMOD KUMAR JHUNJHUNWALA,KOLKATA vs I.T.O WD - 1(1),KOLKATA, KOLKATA
ITA 2268/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
SHROFF TEXTILES LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 512/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 11(2)(1), MUMBAI vs SHROFF TEXTILES LTD, MUMBAI
ITA 365/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RANJEET BEDI,MUMBAI vs ITO 11(1)(3), MUMBAI
ITA 5037/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SHERATON APPEARLS,MUMBAI vs DCIT CIR 24(2), MUMBAI
ITA 7607/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 22(1)(2), NAVI MUMBAI vs JANSEVAK CO OPERATIVE CREDIT SOCIETY LTD, MUMBAI
ITA 6637/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAJID IQBAL QURESHI,MUMBAI vs ASST CIT 20(3), MUMBAI
ITA 4023/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADITYA BILA MONEY MART LTD,MUMBAI vs DCIT (TDS) 1(1), MUMBAI
ITA 3584/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIL VISHNU MANDUSKAR,THANE vs ASST CIT CIR 1, THANE
ITA 2526/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 1(1), KALYAN vs ALPESH BHAGWANJI GADA, THANE
ITA 5387/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
REYNOLD SHIRTING LTD,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI
ITA 4332/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
IMTEYAZ AHMED KHAN,MUMBAI vs DCIT CIR - 1, KALYAN
ITA 2261/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S. KNR- PATEL (JV),MUMBAI vs THE ACIT CIR 24(1),
ITA 7156/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
PATEL KNR JV,MUMBAI vs ACIT CIR 24(1), MUMBAI
ITA 7155/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
OM SHAKTHY HOSPITALITIES PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 960/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RUDRA BLADES AND EDGES (P) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 272/CHNY/2015[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
DCIT, CHENNAI vs AE & E CHENNAI WORKS LIMITED, CHENNAI
ITA 2177/CHNY/2015[2004-05]Status: DisposedITAT ChennaiAY 2004-05
DCIT, CHENNAI vs AE & E CHENNAI WORKS LIMITED, CHENNAI
ITA 2173/CHNY/2015[2003-04]Status: DisposedITAT ChennaiAY 2003-04
DCIT, COIMBATORE vs ELGI EQUIPMENTS LIMITED, COIMBATORE
ITA 2943/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11