Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,591 total)
DCIT, CHENNAI vs SHRIRAM TRANSPORT FINANCE CO. LTD., CHENNAI
ITA 728/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
VISTEON ASIA HOLDINGS INC.,CHENNAI vs DCIT, CHENNAI
ITA 723/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHRIRAM TRANSPORT FINANCE CO. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 454/CHNY/2016[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
K.SENGOTTAIYAN,CHENNAI vs ITO, CHENNAI
ITA 1017/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
K.SENGOTTAIYAN,CHENNAI vs ITO, CHENNAI
ITA 1016/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
K.SENGOTTAIYAN,CHENNAI vs ITO, CHENNAI
ITA 1015/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs MEGASOFT LTD., CHENNAI
ITA 1416/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs MEGASOFT LTD., CHENNAI
ITA 1252/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs MEGASOFT LTD., CHENNAI
ITA 1251/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs MEGASOFT LTD., CHENNAI
ITA 1250/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs KHIVRAJ TECH PARK LTD., CHENNAI
ITA 1183/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs KHIVRAJ TECH PARK LTD., CHENNAI
ITA 1182/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs KHIVRAJ TECH PARK LTD., CHENNAI
ITA 1181/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs SHASUN PHARMACEUTICALS LTD., CHENNAI
ITA 733/CHNY/2014[1999-2000]Status: DisposedITAT ChennaiAY 1999-2000
DCIT, CHENNAI vs MEGASOFT LIMITED, CHENNAI
ITA 2560/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs HANSA VISION INDIA PVT. LTD., CHENNAI
ITA 943/CHNY/2013[2001-02]Status: DisposedITAT ChennaiAY 2001-02
BADHEKA PAPER MFG. CO. PVT.LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 46/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AMOL C SHAH (HUF),MUMBAI vs ITO 21(1)(1), MUMBAI
ITA 4511/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIJAY ANANT NIWATE,RAIGAD vs ITO WD 4, RAIGAD
ITA 370/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INDOGEM,MUMBAI vs ITO 19(1)(5), MUMBAI
ITA 3442/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 10(3)(1), MUMBAI vs NANDRAJ DEVELOPERS P. LTD, MUMBAI
ITA 727/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAMAL J GUPTA,MUMBAI vs ACIT CEN CIR 39, MUMBAI
ITA 4894/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAGDISHKUMAR M. GUPTA,MUMBAI vs ACIT CEN CIR 39, MUMBAI
ITA 4893/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAGDISHKUMAR M. GUPTA,MUMBAI vs ACIT CEN CIR 39, MUMBAI
ITA 4892/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NILIN J GUPTA,MUMBAI vs ACIT CEN CIR 39, MUMBAI
ITA 4891/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 3(3) CEN RG 3, MUMBAI vs WELSPUN SYNTEX LTD, MUMBAI
ITA 377/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 3(3) CEN RG 3, MUMBAI vs WELSPUN SYNTEX LTD, MUMBAI
ITA 376/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 3(3) EN RG 3, MUMBAI vs WELSPUN SYNTEX LTD, MUMBAI
ITA 375/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ZINSER TEXTILE SYSTEMS P. LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 364/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANJULA MANGALPRABHAT LODHA,MUMBAI vs DCIT CEN CIR 7(3)(ERSTWHILE CEN CIR 4(2), MUMBAI
ITA 3466/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10