Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
ACIT CEN CIR 24 & 26, MUMBAI vs LAYER EXPORTS P. LTD, MUMBAI
ITA 2985/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LAYER EXPORTS P.LTD,MUMBAI vs ACIT CEN CIR 24 & 26, MUMBAI
ITA 1930/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LAYER EXPORTS P.LTD,MUMBAI vs ACIT CEN CIR 24 & 26, MUMBAI
ITA 1929/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LAYER EXPORTS P.LTD,MUMBAI vs ACIT CEN CIR 24 & 26, MUMBAI
ITA 1928/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LAYER EXPORTS P.LTD,MUMBAI vs ACIT CEN CIR 24 & 26, MUMBAI
ITA 1927/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
LAYER EXPORTS P. LTD,MUMBAI vs ACIT CEN CIR 24 & 26, MUMBAI
ITA 1907/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT OSD 1(1), MUMBAI vs THE SARASWAT CO-OP BANK P.LTD, NAVI MUMBAI
ITA 8622/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 2(3), MUMBAI vs M/S. TATA SONS LTD., MUMBAI
ITA 4542/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
M/S. TATA SONS LTD.,MUMBAI vs ACIT CIR 2(3), MUMBAI
ITA 4497/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
DCIT vs M/S ACI WORLDWIDE SOLUTIONS PVT. LTD.,
ITA 477/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI. T. VEERANNA vs ITO,
ITA 1833/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
XCHANGING SOLUTIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1294/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1247/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S DHANA PHARMACEUTICALS (P) LTD.,NEW DELHI vs ACIT, NOIDA
ITA 773/DEL/2016[1992-93]Status: DisposedITAT DelhiAY 1992-93
M/S DHANA PHARMACEUTICALS (P) LTD.,NEW DELHI vs ACIT, NOIDA
ITA 772/DEL/2016[1991-92]Status: DisposedITAT DelhiAY 1991-92
MR. SHIV KUMAR SHARMA,DELHI vs ITO, NEW DELHI
ITA 4678/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
MR. SHIV KUMAR SHARMA,DELHI vs ITO, NEW DELHI
ITA 4677/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. SHIV KUMAR SHARMA,DELHI vs ITO, NEW DELHI
ITA 4676/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR. SHIV KUMAR SHARMA,DELHI vs ITO, NEW DELHI
ITA 4675/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
MS. KUMARI SHALINI,NEW DELHI vs ITO, NEW DELHI
ITA 289/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. KAILASH KATARIA,GURGAON vs ITO, GURGAON
ITA 935/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADDL. CIT (TDS), GHAZIABAD vs M/S. MAHEMDEDHA URBAN COOPERATIVE BANK LTD., GHAZIABAD
ITA 5702/DEL/2015[2013-14]Status: DisposedITAT DelhiAY 2013-14
ADDL. CIT (TDS), GHAZIABAD vs M/S. MAHEMDEDHA URBAN COOPERATIVE BANK LTD., GHAZIABAD
ITA 5701/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. RASHMI CHHIBBA JAUHAR,NOIDA vs ACIT, NOIDA
ITA 478/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH SARVESH KUMAR TYAGI,NEW DELHI vs ITO, NEW DELHI
ITA 446/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. MOHD. SALEEM,NEW DELHI vs ITO, NEW DELHI
ITA 4068/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. AVAYA INDIA PRIVATE LIMITED,MUMBAI vs DCIT, NEW DELHI
ITA 2298/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SUNIL KUMAR JAIN (HUF),NEW DELHI vs ITO, NEW DELHI
ITA 5294/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
COMMISSIONER OF COMMERCIAL TAXES & ORS. vs M/S BAJAJ AUTO LTD. & ANR.
CIVIL APPEAL No. 5913/2008ITAT SC
2 Judges
COMMR.OF COMMERCIAL TAX vs M/S BAJAJ AUTO LTD
C.A. No.-005913-005920 - 2008ITAT SC
SHIVA KIRTI SINGH R.K. AGRAWAL
