Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
The Commissioner of Income Tax, vs Y.Vijaya Kumar
ITTA/542/2016ITAT Telangana
ANIS,SANJAY KUMAR
PR.COMMISSIONER OF INCOME TAX-08 vs SC JOHNSON PRODUCTS PVT.LTD
ITA/673/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX vs THE SECRETARY
ITA/371/2011ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI.SIDDESHWAR COOPERATIVE CREDIT SOCIETY LTD
ITA/100194/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
AERENS GOLDSOUK PROJECTS (HISAR) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4681/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S GOEL JEWELLERS OVERSEAS CORPORATION,NEW DELHI vs ACIT, NEW DELHI
ITA 3029/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. SAROJ BALA,FARIDABAD vs ITO, FARIDABAD
ITA 5138/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
S.K. JAIN,GURGAON vs ACIT, GURGAON
ITA 4763/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, GURGAON vs SH. ROHIT NARANG, GURGAON
ITA 3005/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. MOHIT SAHNI,NEW DELHI vs ITO, NEW DELHI
ITA 2916/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ANJU BALA,NEW DELHI vs ACIT, KARNAL
ITA 5373/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SURENDER SINGH CHOPRA,NEW DELHI vs ITO, KARNAL
ITA 5372/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
TRANSWITCH INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4994/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT 25(3), MUMBAI vs BIPIN NANUBHAI PANCHAL, MUMBAI
ITA 5672/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SENSIENT INDIA P.LTD,MUMBAI vs ITO 8(3)(1), MUMBAI
ITA 4796/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NALESHWAR BUILDER & DEVELOPERS,THANE vs ACIT CIR 4, MUMBAI
ITA 2106/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LATE SHRI PRAVIN V. KACHARIA THROUGH LEGAL HEIR HIREN P. KACHARIA,MUMBAI vs ITO 25(3)(3), MUMBAI
ITA 1343/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 18(1)(3), MUMBAI vs SHRINIVAS G. MITTAPALLI, MUMBAI
ITA 6402/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MR. SEVA SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 4720/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
S.K. MADAN,GURGAON vs ACIT, NEW DELHI
ITA 4025/DEL/2016[2001-02]Status: DisposedITAT DelhiAY 2001-02
S.K. MADAN,GURGAON vs ACIT, NEW DELHI
ITA 4024/DEL/2016[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
ITO, KARNAL vs SH. ISHWAR SINGH, KARNAL
ITA 4014/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, KARNAL vs SH. MANJEET SINGH, KARNAL
ITA 4013/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NOIDA vs SHRI VIDYA BHUSHAN JAIN, NOIDA
ITA 4003/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
CRYSTAL GARMENTS PRIVATE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3985/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. SHAKUNTALA DEVI,NEW DELHI vs ITO- 1(3), HALDWANI
ITA 3946/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
GAUTAM SAPRA,NEW DELHI vs ITO, NEW DELHI
ITA 6172/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
GAUTAM SAPRA,NEW DELHI vs ITO, NEW DELHI
ITA 6171/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs LC FASHION PVT. LTD, DELHI
ITA 4450/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. KIRAN WADHWA,NEW DELHI vs ITO, NEW DELHI
ITA 4927/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11