Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,541 total)
MS. PRITI MALICK,DELHI vs ADDL. CIT, NEW DELHI
ITA 6133/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
MS. PRITI MALICK,DELHI vs ADDL. CIT, NEW DELHI
ITA 6132/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT(E), NEW DELHI vs THE ASSOCIATED CHAMBERS OF COMMERCE AND INDUSTRY OF INDIA, NEW DELHI
ITA 5862/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
CONCRETE TECHNOLOGY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5623/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. NANCY KRAFTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 7029/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. DHEERAJ GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 5234/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
EICHER MOTORS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2268/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. EICHER MOTORS LTD., NEW DELHI
ITA 2228/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. MS SHOES EAST LTD,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 116/DEL/2014[1994-95]Status: DisposedITAT DelhiAY 1994-95
PRATHAMA BANK,MORADABAD vs CIT, MORADABAD
ITA 2316/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S.MATTANNUR RANGE AGRICULTURIST AND TAPPING WORKERS CO-OP. SOCIETY vs THE COMMISSIONER OF INCOME TAX, KOZHIKODE.
ITA/131/2016ITAT Kerala
THE PRINCIPAL COMMISSIONER OF INCOME TAX, KOZHIKODE vs M/S THE ERAMALA SERVICE CO-OPERATIVE BANK LTD.
ITA/130/2016ITAT Kerala
AYSHA TRADERS,CHENNAI vs ITO, OOTY
ITA 1569/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO 32(1)(2), MUMBAI vs (LATE) CHANDULAL M. VOHERA, MUMBAI
ITA 2273/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SCOTTISH CHEMICAL INDUSTRIES,MUMBAI vs ACIAT 19(1), MUMBAI
ITA 41/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SARANG & ASSOCIATES,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 1961/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TAIYO LUCID P.LTD,MUMBAI vs DCIT 8(3)(1), MUMBAI
ITA 1933/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 20(3), MUMBAI vs SHM SHIPCARE, MUMBAI
ITA 14/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1), MUMBAI vs ACT FININVEST LTD, MUMBAI
ITA 6032/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 23(1)(2), MUMBAI vs ASWANI ENGINEERING CO., MUMBAI
ITA 2376/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC-3, MUMBAI vs NIBR BULLION P. LTD, MUMBAI
ITA 6321/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
GIFT HOLDING P. LTD,MUMBAI vs ITO 8(1)(4), MUMBAI
ITA 3039/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ICC INDIA PVT. LTD. vs ITO WARD 11(3),NEW DELHI
ITA/320/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SRI. ADINATH SWETHAMBERJAIN SANGH,HOSPET vs CIT, BANGALORE
ITA 27/BANG/2016[N.A.]Status: DisposedITAT Bangalore
SH. YASHPAL,PANIPAT vs ITO, PANIPAT
ITA 5217/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO (E), NEW DELHI vs M/S. VISHWESHRAIYA EDUCATIONAL TRUST, DELHI
ITA 5200/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. MANOJ KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 4910/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
HONEY BANSAL PROP.,FATEHABAD vs ITO, FATEHABAD
ITA 3714/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. MVS ENGINEERING LTD., NEW DELHI
ITA 3375/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SURAJ KUMAR TYAGI,GHAZIABAD vs ITO, MUZAFFARNAGAR
ITA 3255/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
