Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,837 total)
M/S. SOJITZ INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 1195/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. FCC RICO LTD., GURGAON
ITA 4525/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. ANIL KUMAR,J.P. NAGAR vs ITO, SAMBHAL
ITA 4424/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S HIMLAND REAL ESTATES PVT. LTD., DELHI
ITA 2852/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
PRICE WATERHOUSE,NEW DELHI vs ACIT, NEW DELHI
ITA 2783/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT (LTU), NEW DELHI vs M/S. SHARDA MOTOR INDUSTRIES LTD., NEW DELHI
ITA 2588/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SARASWATI BUILDERS,JIND vs CIT, HISAR
ITA 2484/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. MEHTA REALTORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1633/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs M/S EVALUESERVE.COM PVT. LTD., NEW DELHI
ITA 5270/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
JCIT, NOIDA vs M/S. SINGHAL COTTON TEXTILES PVT. LTD., GAUTAM BUDH NAGAR
ITA 2215/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs SH. MAHESH KUMAR, NEW DELHI
ITA 173/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3138/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3137/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3136/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3135/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3134/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3133/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3132/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD., LUCKNOW
ITA 3131/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, GHAZIABAD vs M/S SURYA NURSING HOME, GHAZIABAD
ITA 2147/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S. SAHARA INDIA FINANCIAL CORPORATION LTD, LUCKNOW
ITA 3310/DEL/2009[1993-94]Status: DisposedITAT DelhiAY 1993-94
M/S PREM BANSAL REAL ESTATE PVT LTD vs COMMISSIONER OF INCOME TAX LUDHIANA & ANR
ITA/275/2012ITAT Punjab & Haryana
M/S PREM BANSAL REAL ESTATE PV. LTD. vs COMMISSIONER OF INCOME TAX LUDHIANA AND ANR
ITA/274/2012ITAT Punjab & Haryana
M/S PREM BANSAL REAL ESTATE PV. LTD. vs COMMISSIONER OF INCOME TAX LUDHIANA & ANR
ITA/273/2012ITAT Punjab & Haryana
DEEPAK KAKAR,DELHI vs ITO, NEW DELHI
ITA 4332/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S JMD PLYTECH vs JOINT COMMISSIONER OF INCOME TAX-YAMUNA NAGAR AND ANR.
CWP/20881/2016ITAT Punjab & Haryana
PR. COMMISSIONER OF INCOME TAX TDS II CHANDIGARH vs SENIOR MANAGER FINANCE BHARAT HEAVY ELECTRICALS LTD
ITA/307/2016ITAT Punjab & Haryana
PR. COMMISSIONER OF INCOME TAX TDS II CHANDIGARH vs SENIOR MANAGER FINANCE BHARAT HEAVY ELECTRICALS LTD
ITA/291/2016ITAT Punjab & Haryana
PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 3 vs SEAGRAM MANUFACTURING PRIVATE LTD.(NOW PEMOD RICHARD INDIA PVT. LTD.)
ITA/885/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX TDS II CHANDIGARH vs SENIOR MANAGER FINANCE BHARAT HEAVY ELECTRICALS LTD
ITA/242/2016ITAT Punjab & Haryana
