Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
GE ENGINE SERVICES INC.,GURGAON vs ADIT, NEW DELHI
ITA 5539/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
GE TRANSPORTATION PARTS LLC,GURGAON vs ADIT, NEW DELHI
ITA 5538/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
GE JENBACHER GMBH & CO.,GURGAON vs ADIT, NEW DELHI
ITA 5537/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
GE AVIATION SERVICES OPERATION LLP,GURGAON vs ADIT, NEW DELHI
ITA 5536/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
GE AVIATION MATERIALS LP,GURGAON vs ADIT, NEW DELHI
ITA 5535/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S EGL EAGLE GLOBAL LOGISTICS (INDIA) P. LTD., GURGAON
ITA 1527/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO WARD 28 (3) vs AJIT JAIN,
ITA 4200/DEL/2006[1998-1999]Status: DisposedITAT DelhiAY 1998-1999
COMMISSIONER OF INCOME TAX vs NEELAM GUPTA
ITA/543/2006ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE RAMENDRA JAIN
THE COMMR. OF INCOME TAX-III LDH. vs AVINASH GUPTA
ITA/467/2006ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE RAMENDRA JAIN
PR. COMMISSIONER OF INCOME TAX-2 LUDHIANA vs M/S KASHMIR APIARIES PVT LTD
ITA/353/2016ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
C I T vs M/S SARAF CARPETS TEXTILES
ITA/39/2007ITAT Rajasthan
C I T KOTA vs M/S OVERSEAS CAPITAL LTD
ITA/656/2008ITAT Rajasthan
C I T JAIPUR vs MAN MOHAN MALPANI
ITA/212/2008ITAT Rajasthan
C I T AJMER vs M/S SUZUKI TEXTILE LTD
ITA/689/2008ITAT Rajasthan
C I T vs GIRIRAJ AGRAWAL
ITA/76/2005ITAT Rajasthan
C I T ALWAR vs M/S SHREE HARI INDUSTRIES
ITA/867/2008ITAT Rajasthan
C I T AJMER vs CHAIN SUKH RATHI and ORS
ITA/609/2008ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S PATWARI MARBLES PVT. LTD
ITA/16/2007ITAT Rajasthan
C I T ALWAR vs M/S LAKHANI SHOP P LTD
ITA/735/2008ITAT Rajasthan
C I T AJMER vs SHREE CEMENT LTD
ITA/567/2008ITAT Rajasthan
C I T ALWAR vs JAGDISH PRASAD GUPTA
ITA/797/2008ITAT Rajasthan
C I T KOTA vs M/S OVERSEAS CAPITAL LTD
ITA/872/2008ITAT Rajasthan
KALINGA JUTE PRODUCTS PVT. LTD.,DHENKANAL vs ITO, WARD-1(3), BHUBANESWAR
ITA 357/CTK/2016[2012-13]Status: DisposedITAT CuttackAY 2012-13
ACIT (EXEMPTIONS), BHUBANESWAR vs M/S. PEOPLES FORUM, BHUBANESWAR
ITA 325/CTK/2015[2009-10]Status: DisposedITAT CuttackAY 2009-10
UJJAL KUMAR KUNDU,KOLKATA vs ITO, WARD-3, ROURKELA, ROURKELA
ITA 20/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
MANOJ KUMAR DASH,PURI vs ITO, PURI WARD, PURI, PURI
ITA 11/CTK/2015[2008-09]Status: DisposedITAT CuttackAY 2008-09
SHRI SUNIL RAISONI,NAGPUR vs D.C.I.T. CENTRALCIRCLE 2(3), NAGPUR
ITA 593/NAG/2016[2008-09]Status: DisposedITAT NagpurAY 2008-09
HIGH RISE CONSTRUCTION,NAGPUR vs I.T.O. WARD 1(5), NAGPUR
ITA 285/NAG/2015[2012-13]Status: DisposedITAT NagpurAY 2012-13
M/S MA BHAGWATI SUGAR MILL LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1483/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
M/S MA BHAGWATI SUGAR MILL LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1482/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11