Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
M/S. SHAPE BUILDERS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2406/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. SPIRITUAL DWELLERS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2401/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SCHLEICHER INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6253/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, UTTRAKHAND vs SHRI JAILLY GORAYA, UTTRAKHAND
ITA 326/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. JAILLY GORAYA,KHATIMA vs ITO, KHATIMA
ITA 1357/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
YOGESH GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 6370/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
CLOUGH ENGINEERING LTD. vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 399/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. THE INSTALLMENT SUPPLY LTD., NEW DELHI
ITA 2401/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. ESCORTS CONSTRUCTION EQUIPMENT LTD., HARYANA
ITA 1550/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ESCORTS CONSTRUCTION EQUIPMENT LTD.,BALLABGARH vs ACIT, NEW DELHI
ITA 1373/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. JUBILIANT ENPRO PVT. LTD., NEW DELHI
ITA 86/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. JUBILINAT EMPRO LTD., NOIDA
ITA 4032/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
JUBILANT ENPRO PRIVATE LTD.,NOIDA vs ITO, NEW DELHI
ITA 34/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. HEMANT SACHDEV, NEW DELHI
ITA 3235/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ADIT CIRCLE 2 (1) vs REACH NETWORKS HONGKONG LTD,
ITA 839/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
REACH NETWORKS HONG KONG LTD vs DDIT CENTRAL-2 (1),
ITA 739/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
COMNR.OF I.TAX vs M/S.SONA CHANDI
ITA/9/2008ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs CHISTY ICE PLANT
ITA/8/2008ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs RADHA KRISHNA RICE
ITA/5/2008ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs B.SARBESWAR R.SUBUDH
ITA/33/2008ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S KAKRANIA INNOVATIVE SYSTEM P LTD
ITA/171/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX SHILLONG vs M/S TIMBER CRAFT and VENEER PRODUCTS INDIA PVT LTD
ITA/170/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S SRD NUTRIENTS PVT LTD
ITA/160/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S STAR PAPER BOARD MILL
ITA/159/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S PURNIMA ROLLER FLOUR MILLS
ITA/158/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S R.J. CEMENT INDUSTRIES
ITA/157/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S SHILLONG ISPAT and ROLLER MILLS
ITA/155/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S TIMBER CRAFT and VENEER PROUDCTS INDIA PVT LTD
ITA/154/2017ITAT Gauhati
SKYNET BUILDERS PVT.LTD. CHD. vs COMMISSIONER OF INCOME TAX CHD.
ITA/469/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
SHRI SHAILESH GUINDE. vs COMMISSIONER OF INCOME TAX.
TXA/85/2014ITAT Bombay
