Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,272 total)
NITIN RADHESHYAM AGARWAL,MUMBAI vs ASST CIT 21(2),
ITA 1399/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CC 6(2), MUMBAI vs INDIA WIN SPORTS P. LTD, MUMBAI
ITA 6261/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 2(3)(2), MUMBAI vs SISTA'S PVT. LTD., MUMBAI
ITA 6184/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 3(2)(2), MUMBAI vs PREMIER LTD, MUMBAI
ITA 1566/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 3(2)(2), MUMBAI vs PREMIER LTD, MUMBAI
ITA 1357/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 23(1)(4), MUMBAI vs DHFL VENTURE CAPITAL FUND, MUMBAI
ITA 734/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 16(3), MUMBAI vs NISHITH M. DESAI, MUMBAI
ITA 4852/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KSHIRSAGAR CONSTRUCTION CO. P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 4588/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 21(3), MUMBAI vs TEKNIC INDUSTRIES, MUMBAI
ITA 3477/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MOHAMMED SHAMIM BADGUJAR,MUMBAI vs ASST CIT 19(2), MUMBAI
ITA 2487/MUM/2015[1990-91]Status: DisposedITAT MumbaiAY 1990-91
DCIT CIR 29(3), MUMBAI vs RAJ GIRISH KARIA, MUMBAI
ITA 1279/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BALASORE ALLOYS LTD,ORRISSA vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 1170/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJ GIRISH KARIA,MUMBAI vs JCIT 23(3), MUMBAI
ITA 1037/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAILESH B. WAGHANI,MUMBAI vs DCIT (OSD-I) CEN CIR 7, MUMBAI
ITA 6407/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASST CIT 1(3), MUMBAI vs STCI LTD, MUMBAI
ITA 6198/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SQUARE CIRCLE OUTDOORS P.LTD,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 5258/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUJATA TRADING P.LTD,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 4515/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 7(2), MUMBAI vs SPACE HVAC SYSTEMS P,.LTD, MUMBAI
ITA 3866/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
TEJRAJ D. KOTHARI,MUMBAI vs DCIT 24(2), MUMBAI
ITA 3257/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO WD 19(3)(1), MUMBAI vs DHFL VENTURE CAPITAL FUND, MUMBAI
ITA 3179/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DR MUKESH SHANTILAL DAFTARY,MUMBAI vs ITO 11(3)(), MUMBAI
ITA 1903/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NIZAR NOORALI GOVANI,MUMBAI vs ITO 19(3)(3), MUMBAI
ITA 7127/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(3)(2), MUMBAI vs JAYANTIAL INVESTMENT, MUMBAI
ITA 4285/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SIDDHI HOME MAKERS,NAVI MUMBAI vs ITO CEN THANE, THANE
ITA 4168/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 11(3), MUMBAI vs NISHITH DESAI, MUMBAI
ITA 2562/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NISHITH M. DESAI,MUMBAI vs ADDL CIT RG 11(3), MUMBAI
ITA 2439/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMFORGE INDUSTRIES LTD,MUMBAI vs ACIT (OSD) 2(1), MUMBAI
ITA 1396/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
STREAMLINE SHIPPING CO. P. LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 855/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
THE WALT DISNEY COMPANY (I) P.LTD,MUMBAI vs DCIT 7(3), MUMBAI
ITA 7678/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 3(3), MUMBAI vs TEXOOL LTD, MUMBAI
ITA 7457/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
