Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs VODAFONE EAST LTD., KOLKATA

ITA 1538/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
26/10/2017

ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs VODAFONE EAST LTD., KOLKATA

ITA 1537/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
26/10/2017

VODAFONE SOUTH LTD.,KOLKATA vs DCIT, (TDS) CIR-59 (TDS), KOLKATA, KOLKATA

ITA 1502/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
26/10/2017

VODAFONE SOUTH LTD.,KOLKATA vs DCIT, (TDS) CIR-59 (TDS), KOLKATA, KOLKATA

ITA 1501/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
26/10/2017

VODAFONE MOBILE SERVICES LTD.,KOLKATA vs DCIT, (TDS) CIR-59 (TDS), KOLKATA, KOLKATA

ITA 1500/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
26/10/2017

VODAFONE MOBILE SERVICES LTD.,KOLKATA vs DCIT, (TDS) CIR-59 (TDS), KOLKATA, KOLKATA

ITA 1499/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
26/10/2017

DCIT. CIR-10, KOLKATA, KOLKATA vs M/S MAGNUM CLOTHING (P) LTD., KOLKATA

ITA 61/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
26/10/2017

DCIT, TUTICORIN vs INDIAN OCEAN GARNET SAND COMPANY, TUTICORIN

ITA 1271/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
26/10/2017

ACIT, TRICHY vs SMT. J.SELVAREKHA, DINDIGUL

ITA 20/CHNY/2011[2006-07]Status: DisposedITAT ChennaiAY 2006-07
26/10/2017

CULTURE COMPANY INDIA PRIVATE LIMITED,MUMBAI vs ADDL CIT RG 11(1), MUMBAI

ITA 4543/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
26/10/2017

PARSHWA MARKETING (I) PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER 5(2)(4), MUMBAI

ITA 4530/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
26/10/2017

ALPESH K. AJMERA,MUMBAI vs ITO WARD - 6(1)(2), MUMBAI

ITA 3976/MUM/2017[2006-07]Status: DisposedITAT MumbaiAY 2006-07
26/10/2017

AMITSINGH DALJITSINGH JAGGI,MUMBAI vs COMM. OF INCOME TAX - 24, MUMBAI

ITA 3962/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
26/10/2017

ITO WD 3(4), KALYAN vs HARESH M VALIYA, DOMBIVALI

ITA 3514/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
26/10/2017

ITO 32(1)5, MUMBAI vs INDUBHAI PURSHOTAM DAS VORA (HUF), MUMBAI

ITA 3179/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
26/10/2017

ITO 32(1)5, MUMBAI vs INDUBHAI PURSHOTAM DAS VORA (HUF), MUMBAI

ITA 3178/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
26/10/2017

INERTECH FITTINGS INDIA P.LTD,MUMBAI vs ASST CIT 15(2)(1), MUMBAI

ITA 2033/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
26/10/2017

DCIT CIR 6(3)(1), MUMBAI vs FACO FASTNERS P.LTD, MUMBAI

ITA 1641/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
26/10/2017

ITO 32(3)(1), MUMBAI vs RAMCHAND M. RAIMALANI (HUF), MUMBAI

ITA 5325/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
26/10/2017

M/S M.P. RECYCLING CO PVT. LTD.,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-6, MUMBAI

ITA 3125/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
26/10/2017

PENTAGON SYSTEM AND SERVICES P.LTD,MUMBAI vs DCIT (OSD) CIR 2(3), MUMBAI

ITA 4804/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
26/10/2017

ASLAM HARUN MEMON,THANE vs ITO WD 4(1), THANE

ITA 1132/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
26/10/2017

BIDDLE SAWYER LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI

ITA 3155/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
26/10/2017

ALCHEMIE INDUSTRIES,MUMBAI vs I.T.O. WD. 23(2)(1), MUMBAI

ITA 5819/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
26/10/2017

ITO 8(3)(2), MUMBAI vs STONES & JEWELLERY (INDIA) P.L;TD, MUMBAI

ITA 5642/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
26/10/2017

M/S AMD RESEARCH DEVELOPMENT CENTRE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 681/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
26/10/2017

M/S SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 572/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
26/10/2017

ITO, BANGALORE vs M/S APTEAN SOFTWARE INDIA PVT. LTD.,(M/S CDC SOFTWARE INDIA PVT. LTD.,), BANGALORE

ITA 49/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
26/10/2017

M/S APTEAN SOFTWARE INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE

ITA 1/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
26/10/2017

M/S AMMINABHAVI BROTHERS,DHARWAD vs ITO, HUBLI

ITA 955/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
26/10/2017