Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,770 total)

M/S. SATYA REALTORS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6418/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/12/2017

M/S. SATYA REALTORS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6417/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/12/2017

M/S. SATYA REALTORS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6416/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/12/2017

M/S. SATYA REALTORS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6415/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/12/2017

M/S. SATYA REALTORS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6414/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/12/2017

SH. SANJAY GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6389/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/12/2017

SH. SANJAY GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6388/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/12/2017

SH. SANJAY GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6387/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
28/12/2017

SH. SANJAY GUPTA,DELHI vs ACIT, NEW DELHI

ITA 6386/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/12/2017

M/S. SPB 87 HOTELS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6365/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2017

M/S. SPB 87 HOTELS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 6364/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/12/2017

M/S. KARAT 87 HOTELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6300/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2017

M/S. KARAT 87 HOTELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6299/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/12/2017

M/S. SATYA PRAKASH & BROS. PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6298/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/12/2017

M/S. SATYA PRAKASH & BROS. PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6297/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/12/2017

M/S. SATYA PRAKASH & BROS. PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6296/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/12/2017

M/S. SPB 87 HOTELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6270/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/12/2017

DCIT, NEW DELHI vs M/S. CHOWDRY ASSOCIATES, NEW DELHI

ITA 3301/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
28/12/2017

ACIT, KARNAL vs M/S GALAXY GLOBAL EDUCATIONAL TRSUT, KURUKSHETRA

ITA 2653/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
28/12/2017

M/S. LIBERTY GROUP MARKETING DN,KARNAL vs ACIT, KARNAL

ITA 2694/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
28/12/2017

DCIT, NEW DELHI vs M/S EAC INDUSTRIAL INGREDIENTS INDIA P. LTD., NEW DELHI

ITA 1801/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/12/2017

ITO, NEW DELHI vs M/S LONG ISLAND DOX SERVICES PVT. LTD., NEW DELHI

ITA 26/DEL/2010[2002-03]Status: PendingITAT DelhiAY 2002-03
28/12/2017

ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI AND ANR., vs THE GOA STATE CO-OP. BANK LTD., THR. ITS MANAGING DIRECTOR, A.M. CHODANKAR.,

CAREV/34/2017ITAT Bombay
27/12/2017

SAMBHAVI SAMARPAN FOUNDATION,VADODARA vs THE CIT-1, BARODA

ITA 1425/AHD/2015[-]Status: DisposedITAT Ahmedabad
27/12/2017

SHRI ROHITJI CHANDUJI THAKOR,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(1), AHMEDABAD

ITA 1003/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
27/12/2017

SHRI ASHOKJI CHANDUJI THAKOR,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(1), AHMEDABAD

ITA 1002/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
27/12/2017

NAVNEET MEMORIAL HOSPITAL,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-9(3), AHMEDABAD

ITA 2691/AHD/2014[2003-04]Status: DisposedITAT AhmedabadAY 2003-04
27/12/2017

M/S BANNALAL JAT CONSTRUCTIONS PVT. LTD.,BHILWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER

ITA 720/JPR/2017[2015-16]Status: DisposedITAT JaipurAY 2015-16
27/12/2017

ACIT, JAIPUR vs JHANDEWALAS FOODS PVT. LTD., JAIPUR

ITA 326/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
27/12/2017

COMMISSIONER OF INCOME TAX, RAJAHMUNDRY vs SRI P. VENKATA NANCHARAIAH

ITTA/132/2006ITAT Telangana

C.V.NAGARJUNA REDDY,M.S.K.JAISWAL

27/12/2017