Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
DCIT, CIR-11(2), KOLKATA, KOLKATA vs M/S PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD., KOLKATA
ITA 1266/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
DCIT, CIR-11(2), KOLKATA, KOLKATA vs M/S PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD., KOLKATA
ITA 1265/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DCIT, CIR-11(2), KOLKATA, KOLKATA vs M/S PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD., KOLKATA
ITA 1264/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
DCIT, CIR-11(2), KOLKATA, KOLKATA vs M/S PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD., KOLKATA
ITA 1263/KOL/2015[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ITO, WD-36 (2), KOLKATA, KOLKATA vs SURAT PRAKASH BRAHMBHATT, KOLKATA
ITA 80/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ACIT, CIRCLE-40, KOLKATA, KOLKATA vs SHRI PANCHANAN SETH, KOLKATA
ITA 2104/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M.K.VITHYA,THIRUVANNAMALAI vs ITO WARD 1, THIRUVANNAMALAI
ITA 2739/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
MOHAMMED HUSSAIN KHAN,MUMBAI vs INCOME TAX OFFICER-26(2)(3), MUMBAI
ITA 6163/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIL DADARAO GARAD,AMBERNATH vs INCOME TAX OFFICER WARD 2(1), KALYAN
ITA 6161/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VERONICA CORPORATE CONSULTANTS PVT. LTD.,MUMBAI vs ITO- 1(3)(4), MUMBAI
ITA 4135/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WINSEL AQUAS P.LTD,MUMBAI vs ASST CIT 11(3)(2), MUMBAI
ITA 1205/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SARYU PROPERTIES AND HOTELS P.LTD,MUMBAI vs DCIT CC 4(2), MUMBAI
ITA 5675/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 8(3)(1), MUMBAI vs NOSHIR TALATI, MUMBAI
ITA 3856/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SADHANA NITRO CHEM LTD.,MUMBAI vs ITO 7 (2) (2), MUMBAI
ITA 2192/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TATA LOKHEED MARTIN AEROSTRUCTURES LTD.,HYDERABAD vs DCIT - 1(3), MUMBAI
ITA 2144/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHARAT KISHORMAL SHAH,MUMBAI vs DCIT CEN CIR 5(3), MUMBAI
ITA 1965/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 2(3)(1), MUMBAI vs DENA BANK, MUMBAI
ITA 1407/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAFILO INDIA P.LTD,NAVI MUMBAI vs DCIT CIR 15(3)(2), MUMBAI
ITA 588/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BLUE STAR INFOTECH LTD,MUMBAI vs DCIT CIR 6(1), MUMBAI
ITA 5380/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PENNOZIL QUAKER STATE INDIA LTD,MUMBAI vs DCIT 1(2), MUMBAI
ITA 7503/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 1(2)(2), MUMBAI vs PENNZOIL QUAKER STATE INDIA LTD, MUMBAI
ITA 7386/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MITOCH PHARMA P. LTD,MUMBAI vs IDCIT RG 10(3), MUMBAI
ITA 6986/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAH FEBTEX,MUMBAI vs CIIT-7, MUMBAI
ITA 6869/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KSHITIJ INTERRIORS P.LTD,MUMBAI vs DCIT OSD- 8(2), MUMBAI
ITA 5151/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NUMBER ONE AUTOMOBILE P.LTD,MUMBAI vs ITO WD 8(2)(4), MUMBAI
ITA 4563/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 8(2)(3), MUMBAI vs NUMBER ONE AUTOMOBILE P.LTD, MUMBAI
ITA 4478/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BARCLAYS BANK PLC,MUMBAI vs ADDL DIT (IT) 3, MUMBAI
ITA 4030/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 15(3), MUMBAI vs TIRUPATI CORPORATION, NAVI MUMBAI
ITA 3066/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NARAYAN MANNAPPA KOTIAN,KALYAN vs ITO WD 3(2), KALYAN
ITA 6188/MUM/2013[2000-01]Status: DisposedITAT MumbaiAY 2000-01
BARCUAYS BANK PLC,MUMBAI vs ADDL DIT (IT) 3, MUMBAI
ITA 178/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07