Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
M/S. COIMBATORE WELFARE ASSOCIATION,CHENNAI vs ACIT, COIMBATORE
ITA 2692/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, NAGERCOIL vs M/S. KRISHNAVAKA BENEFIT FUND LTD., NAGERCOIL
ITA 2653/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, NAGERCOIL vs M/S. VILAVANCODE SELF RELIANCE CREDIT SERVICES LTD., NAGERCOIL
ITA 2651/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
THE MAHARASHTRA STATE CO.OP.HSG.FINANCE CORP.LTD.,MUMBAI vs DCIT,23(3), MUMBAI
ITA 2627/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR.7(3)(1), MUMBAI vs PJL CLOTHING INDIA LTD., MUMBAI
ITA 2596/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JASAMRIT CONSTRUCTIONS P.LTD,MUMBAI vs ITO 6(3)(2), MUMBAI
ITA 1091/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SME GROWTH FUND,MUMBAI vs CIT - 15, MUMBAI
ITA 2638/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NEPTUNE ENTERPRISES,MUMBAI vs ITO 11(1)-3, MUMBAI
ITA 2852/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
COMMISSIONER OF INCOME TAX DELHI IV vs GEE KAY FINANCE & LEASING CO. LTD.
ITA - 935 / 2009ITAT Delhi
C I T ALWAR vs PUBLIC ROSE SHIKSHA SAMITI ALWAR
ITA/650/2011ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX JAIPUR-III vs SMT ANOKHI DEVI MAMODIA
ITA/1/2018ITAT Rajasthan
Deuputy Commissioner Of Income Tax, 12 Raipur vs Rcp Infratech Pvt. Ltd.
TAXC/154/2017ITAT Chhattisgarh
NEERAJ TILAKRAJ GARG,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 2,
ITA 947/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RAMAKANT RAJARAM BODKE, PUNE
ITA 704/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
NORD DRIVESYSTEMS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 509/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
JAIN NILESH SHANTILAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1671/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
VELAGPUDI KRISHNA PRADAD,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 69/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
INCOME TAX OFFICER, WARD - 5(2), AMRITSAR vs SH. HARPREET SINGH SANDHU (HUF), AMRITSAR
ITA 569/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
M/S RADIANT SOCIETY OF EDUCATION,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 600/ASR/2016[]Status: DisposedITAT Amritsar
M/S SAINT PAUL'S EDUCATIONAL SOCIETY,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 599/ASR/2016[]Status: DisposedITAT Amritsar
SMT. VARSHABEN R. MAVANI,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(4), SURAT
ITA 559/AHD/2015[2010-11]Status: DisposedITAT SuratAY 2010-11
M/S. AVON ENTERPRISE,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 2168/AHD/2014[2001-02]Status: DisposedITAT SuratAY 2001-02
GURU TEG BHADUR SAHIB GURMAT TRUST,AGRA vs CIT., (EXEMPTION), LUCKNOW
ITA 92/AGR/2016[2016-17]Status: DisposedITAT AgraAY 2016-17
A.C.I.T., CIRCLE-2(2)(1), FIROZABAD vs M/S FIROZABAD SHIKOHABAD DEVELOPMENT AUTHORITY, FIROZABAD
ITA 270/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
FIROZABAD SHIKOHABAD,FIROZABAD vs C.I.T.-II, AGRA
ITA 55/AGR/2015[2014-15]Status: DisposedITAT AgraAY 2014-15
SH SURESH CHAND AGARWAL,AGRA vs ACIT 4(1), AGRA
ITA 357/AGR/2015[2011-12]Status: DisposedITAT AgraAY 2011-12
M/S.APOLLO TYRES LTD,COCHIN vs THE DCIT, COCHIN
ITA 464/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ITO, TIRUR vs M/S. NANNAMBRA SERVICE CO-OP BANK LTD, MALAPPURAM
ITA 438/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ITO, TIRUR vs M/S. NANNAMBRA SERVICE CO-OP BANK LTD, MALAPPURAM
ITA 437/COCH/2016[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ITO, TIRUR vs M/S. NANNAMBRA SERVICE CO-OP BANK LTD, MALAPPURAM
ITA 436/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10
