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ITAT Ranchi Bench
1,968 judgments
SHRI NAVNEET MODI,RANCHI vs DCIT,CIRCLE-2, RANCHI
ITA 53/RAN/2019[2013-14]Status: Disposed28/4/2023AY 2013-14
SRI PARITOSH DUTTA,JAMSHEDPUR vs ITO,WARD-2(1), JAMSHEDPUR
ITA 244/RAN/2019[2015-16]Status: Disposed28/4/2023AY 2015-16
M/S SUKUN VINCOM PVT. LTD.,KOLKATA vs PR. CIT, RANCHI
ITA 229/RAN/2019[2014-15]Status: Disposed28/4/2023AY 2014-15
M/S JHARKHAND STEEL MANUFACTURER PVT. LTD.,JAMSHEDPUR vs INCOME TAX OFFICER, JAMSHEDPUR
ITA 370/RAN/2018[2014-15]Status: Disposed28/4/2023AY 2014-15
M/S JAISWAL STEEL INDUSTRIES PVT.LTD.,JAMSHEDPUR vs INCOME TAX OFFICER, JAMSHEDPUR
ITA 369/RAN/2018[2014-15]Status: Disposed28/4/2023AY 2014-15
SRI SUNIL KUMAR KEJRIWAL,RANCHI vs DCIT,CIRCLE-3, RANCHI
ITA 335/RAN/2018[2014-15]Status: Disposed28/4/2023AY 2014-15
CHANDAN SINGH,LUCKNOW vs THE INCOME TAX OFFICER, WARD-1(2), DHANBAD, DHANBAD
ITA 101/RAN/2022[2017-18]Status: Disposed20/4/2023AY 2017-18
BADRI PRASAD TIBREWAL,BAZAR ROAD, JAMTARA vs INCOME TAX OFFICER, WARD-3(1), DEOGHAR, DEOGHAR
ITA 70/RAN/2021[2017-18]Status: Disposed20/4/2023AY 2017-18
SRI ANUP ANMOL KUJUR,RANCHI vs ITO, WARD-1(1), RANCHI
ITA 38/RAN/2022[17-18]Status: Disposed5/4/2023
INCOME TAX OFFICER, WARD-5, RANCHI, RNACHI vs PRIYA SINGH, RANCHI
ITA 61/RAN/2021[2016-17]Status: Disposed5/4/2023AY 2016-17
PRIYA SINGH,RANCHI vs INCOME TAX OFFICER, WARD-5, RANCHI, RANCHI
ITA 60/RAN/2021[2015-16]Status: Disposed5/4/2023AY 2015-16
M/S. SRIRAM POWER & STEEL PVT. LTD.,RAMGARH vs PR. CIT(C), PATNA, PATNA
ITA 21/RAN/2021[2011-12]Status: Disposed31/3/2023AY 2011-12
M/S. SRIRAM POWER & STEEL PVT. LTD.,RAMGARH vs PR. CIT(C), PATNA, PATNA
ITA 20/RAN/2021[2010-11]Status: Disposed31/3/2023AY 2010-11
ACIT CIR-1, DHANBAD vs M/S BHARAT COKING COAL LTD, DHANBAD
ITA 298/RAN/2017[08-09]Status: Disposed31/3/2023
M/S BHARAT COOKING COAL LIMITED,DHANBAD vs ACIT CIRCLE-1, DHANBAD
ITA 290/RAN/2017[08-09]Status: Disposed31/3/2023
SHAMBHU SHARAN GIRI,LAKHANSAI NOAMUNDI BAZAR vs INCOME TAX OFFICER, 47, C.H. AREA, JAMSHEDPUR
ITA 16/RAN/2022[2018-19]Status: Disposed29/3/2023AY 2018-19
ALOK KUMAR KHAITAN,RANCHI vs DEPUTY COMMISSIONER OF INCOME TAX/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RANCHI, RANCHI
ITA 51/RAN/2021[2018 -19]Status: Disposed29/3/2023
M/S VED TEXTILES & APPARELS,RANCHI vs DEPUTY COMMISSIONER OF INCOME TAX/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RANCHI, RANCHI
ITA 50/RAN/2021[2017-18]Status: Disposed29/3/2023AY 2017-18
SRI RAJENDRA KUMAR AGARWAL,DHANBAD vs PR. CIT, DHANBAD
ITA 205/RAN/2019[2014-15]Status: Disposed23/3/2023AY 2014-15
NARENDRA NATH CHOUBEY,DHANBAD vs ITO, WARD-2(1), DHANBAD
ITA 43/RAN/2020[2013-14]Status: Disposed27/2/2023AY 2013-14