← All Benches

ITAT Ranchi Bench

1,968 judgments

SANJAY KUMAR,B.S.CITY vs ACIT, CIRCLE-3(1), BOKARO

ITA 23/RAN/2020[2011-12]Status: Disposed7/7/2023AY 2011-12

M/S BHARAT COKING COAL LTD,DHANBAD vs ACIT CIRCLE-1, DHANBAD

ITA 123/RAN/2018[09-10]Status: Disposed7/7/2023

ACIT CIR-1, DHANBAD vs M/S BHARAT COOKING COAL LTD, DHANBAD

ITA 299/RAN/2017[09-10]Status: Disposed7/7/2023

KAVITA CHAURASIA,RANCHI vs INCOME TAX OFFICER, WARD-1(5), RANCHI, RANCHI

ITA 65/RAN/2022[2014-15]Status: Disposed6/7/2023AY 2014-15

S. K. TIMBERS,BURMAMINES vs ACIT CIRCLE 3, JAMSHEDPUR

ITA 2/RAN/2023[2017-2018]Status: Disposed6/6/2023AY 2017-2018

KROSS LIMITED,JAMSHEDPUR vs PCIT, RANCHI, RANCHI

ITA 34/RAN/2022[12-13]Status: Disposed6/6/2023

AJIT KUMAR JAIN,JAMSHEDPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU. C/O DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, JAMSHEDPUR, JAMSHEDPUR

ITA 56/RAN/2021[2019-20]Status: Disposed6/6/2023AY 2019-20

INDUTECH SOLUTIONS AND MANUFACTURE PRIVATE LIMITED,JAMSHEDPUR vs CIT APPEALS, JAMSHEDPUR

ITA 55/RAN/2021[2018-19]Status: Disposed6/6/2023AY 2018-19

TRIDENT METAL ENERGY PRIVATE LIMITED,RANCHI vs COMMISSIONER OF INCOME TAX(APPEAL) NFAC, DELHI, DEILHI

ITA 54/RAN/2021[2018-19]Status: Disposed6/6/2023AY 2018-19

OM PRAKASH LAL,RANCHI vs INCOME TAX OFFICER, WARD-2(4), RANCHI, RANCHI

ITA 47/RAN/2021[2013-14]Status: Disposed6/6/2023AY 2013-14

MARS MERCANTILES PVT.LTD.,DHANBAD vs ASSISTANT COMMISSIONE OF INCOME TAX, CENTRAL CIRCLE, DHANBAD, DHANBAD

ITA 73/RAN/2022[2012-13]Status: Disposed5/6/2023AY 2012-13

A V BUILDERS,RANCHI vs PR. COMMISSIONER OF INCOME TAX, RANCHI, RANCHI

ITA 59/RAN/2022[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRI SANTOSH KUMAR CHAURASIA, POST OFFICE ROAD, KATRAS, DHANBAD, DHANBAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), DHANBAD, DHANBAD

ITA 44/RAN/2020[12-13]Status: Disposed24/5/2023

M/S PARK SARVAMANGALA PROJECTS (P) LTD,RANCHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, RANCHI, RANCHI

ITA 46/RAN/2022[2017-18]Status: Disposed22/5/2023AY 2017-18

GOSSNER THEOLOGICAL COLLEGE,RANCHI vs INCOME TAX OFFICER, EXEMPTION WARD RANCHI, RANCHI

ITA 3/RAN/2023[2016-17]Status: Disposed16/5/2023AY 2016-17

RAKESH KUMAR JHA,JAMSHEDPUR vs INCOME TAX OFFICER, WARD-2(1), JAMSHEDPUR, JAMSHEDPUR

ITA 72/RAN/2022[2008-09]Status: Disposed15/5/2023AY 2008-09

NEPAL CHANDRA DEY,RANCHI vs ASSITANT /DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RANCHI, RANCHI

ITA 63/RAN/2022[2018-19]Status: Disposed15/5/2023AY 2018-19

VIVID VESTURES,BISTUPUR,JAMSHEDPUR vs ASSIGNING OFFICER, 2, BAGMATI ROAD, JAMSHEDPUR

ITA 25/RAN/2022[2018-19]Status: Disposed15/5/2023AY 2018-19

U C I L,JADUGODA vs ACIT, CIRCLE-3, JAMSHEDPUR

ITA 385/RAN/2018[14-15]Status: Disposed11/5/2023

M/S. U C I L,JADUGODA vs ACIT, CIRCLE-3, JAMSHEDPUR

ITA 384/RAN/2018[13-14]Status: Disposed11/5/2023