ITAT Ranchi Bench
1,968 judgments
JHARKHAND MUSLIM WELFARE SOCIETY,JAMSHEDPUR vs ITO, WARD-2(2), JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DHANBAD vs MONGIA STEEL LIMITED, GIRIDIH
the ITAT. As the tax effect is below Rs.60,00,000/-, we are of the view that the appeal filed by the revenue is not maintainable and consequently, same stands dismissed.
ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI vs SPICA PROJECTS AND INFRASTRUCTURE PRIVATE LIMITED, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI vs SPICA PROJECTS AND INFRASTRUCTURE PRIVATE LIMITED, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI vs SPICA PROJECTS AND INFRASTRUCTURE PRIVATE LIMITED, RANCHI
ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI vs SPICA PROJECTS AND INFRASTRUCTURE PRIVATE LIMITED, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI vs SPICA PROJECTS AND INFRASTRUCTURE PRIVATE LIMITED, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI vs SPICA PROJECTS AND INFRASTRUCTURE PRIVATE LIMITED, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs MOUNTVIEW MERCHANDISE PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs VRC INFOTECH PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs VRC INFOTECH PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs VRC INFOTECH PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs VRC INFOTECH PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CC, DHANBAD, DHANBAD vs VRC INFOTECH PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
