ITAT Ranchi Bench
1,968 judgments
ASSTT. COMMISSIONER OF INCOME TAX , RANCHI vs JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LTD, RANCHI , RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SITA RAM PANSARI,TRANSPORT NAGAR KUJU vs INCOME TAX OFFICER, RAMGARH CANTT
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SITA RAM PANSARI,TRANSPORT NAGAR KUJU vs INCOME TAX OFFICER, RAMGARH CANTT
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SITA RAM PANSARI,TRANSPORT NAGAR KUJU vs INCOME TAX OFFICER , RAMGARH
the Tribunal.
SITA RAM PANSARI,TRANSPORT NAGAR vs INCOME TAX OFFICER, RAMGARH
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT, CENTRAL CIRCLE, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAL BAHADUR SINGH,DHANBAD vs DCIT CENTRAL CIRCLE,, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AL ALMAAS HAIDER CHARITABL TRUSTE ,SHOP NO FIRST, FIRST FLOOR GEL CHURCH COMPLEX vs EXEMPTION WARD RANCHI, CENTRAL REVENUE BUILDING, MAIN ROAD RANCHI,
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AL ALMAAS HAIDER CHARITABLE TRUST ,SHOP NO FIRST, FIRST FLOOR GEL CHURCH COMPLEX vs EXEMPTION WARD RANCHI, CENTRAL REVENUE BUILDING, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RAGHUNATH MAHATO,DHANBAD vs PCIT,, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S MANIKARAN POWER LTD,RANCHI vs ACIT, CIRCLE-2, RANCHI
NEERAJ KUMAR SINHA,JAMSHEDPUR vs ITO WARD-1(1), JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
INCOME TAX OFFICER, WARD-1(1), RANCHI, BESIDE RANCHI CLUB, RANCHI vs SHRI GANPATI HOMES PRIVATE LIMITED , KUTCHERY, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DCIT CIRCLE-1 , RANCHI vs M/S JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LIMITED ,RANCHI vs DCIT CIRCLE-1 , RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
