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ITAT Ranchi Bench

1,968 judgments

MAAN PROMOTERS PVT. LTD.,,RANCHI vs ACIT, C.C.2, RANCHI

ITA 179/RAN/2025[18-19]Status: Heard9/10/2025

SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAAN PROMOTERS PVT. LTD.,,RANCHI vs ACIT, C.C.2, RANCHI

ITA 178/RAN/2025[17-18]Status: Disposed9/10/2025

SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAAN PROMOTERS PVT. LTD.,,RANCHI vs ACIT, C.C.2, RANCHI

ITA 177/RAN/2025[15-16]Status: Disposed9/10/2025

SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAAN PROMOTERS PVT. LTD.,,RANCHI vs ACIT, C.C.2, RANCHI

ITA 176/RAN/2025[13-14]Status: Disposed9/10/2025

the Tribunal.

PATEL MINERALS,JAMSHEDPUR vs INCOME TAX OFFICER, WARD-3(4),CHAIBASA, CHAIBASA

ITA 174/RAN/2025[2013-14]Status: Disposed9/10/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JHARKHAND STATE BAR COUNCIL,RANCHI vs ITO WARD-1(1), RANCHI

ITA 13/RAN/2025[2018-19]Status: Disposed9/10/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI BHARAT SINGH,DHANBAD vs DCIT, CENTRAL CIRCLE, DHANBAD

ITA 99/RAN/2024[2012-13]Status: Disposed9/10/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI BHARAT SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD

ITA 98/RAN/2024[2011-12]Status: Disposed9/10/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI BHARAT SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD

ITA 97/RAN/2024[2010-11]Status: Disposed9/10/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI BHARAT SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD

ITA 96/RAN/2024[2009-10]Status: Disposed9/10/2025AY 2009-10

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI BHARAT SINGH,DHANBAD vs DCIT, CENTRAL CIRCLE, DHANBAD

ITA 95/RAN/2024[2008-09]Status: Disposed9/10/2025AY 2008-09

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI KUMBH NATH SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD

ITA 94/RAN/2024[2012-13]Status: Disposed9/10/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI KUMBH NATH SINGH,DHANBAD vs DCIT CENTRAL CIRCLE, DHANBAD

ITA 93/RAN/2024[2011-12]Status: Disposed9/10/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI KUMBH NATH SINGH,DHANBAD vs DCIT, CENTRAL CIRCLE, DHANBAD

ITA 92/RAN/2024[2010-11]Status: Disposed9/10/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI KUMBH NATH SINGH,DHANBAD vs DCIT, CENTRAL CIRCLE, DHANBAD

ITA 91/RAN/2024[2009-10]Status: Disposed9/10/2025AY 2009-10

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRI KUMBH NATH SINGH,DHANBAD vs DCIT, CENTRAL CIRCLE, DHANBAD

ITA 90/RAN/2024[2008-09]Status: Disposed9/10/2025AY 2008-09

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ALOKE STEELS INDUSTRIES PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE-1, RANCHI

ITA 86/RAN/2024[2018-19]Status: Disposed9/10/2025AY 2018-19

the Tribunal.

SHIVRASHI EXIM LIMITED,BARIATU vs ACIT, CENTRAL CIRCLE-1, RANCHI

ITA 59/RAN/2024[2012-2013]Status: Disposed9/10/2025AY 2012-2013

SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DEB PRASAD GHOSH,KOLKATA vs DCIT, CIRCLE - 1, JAMSHEDPUR, JAMSHEDPUR

ITA 53/RAN/2024[2013-14]Status: Disposed9/10/2025AY 2013-14

SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JITENDER SINGH,ARWAL vs ITO, DHANBAD

ITA 482/RAN/2024[2013-14]Status: Disposed9/10/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)