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ITAT Ranchi Bench

1,955 judgments

INDIRA KUMARI,RANCHI vs ITO, WARD-1(1), RANCHI

ITA 376/RAN/2025[23-24]Status: Disposed17/4/2026

PAWAN KUMAR PODDAR,JAMSHEDPUR vs ACIT, CENTRAL CIRCLE, JAMSHEDPUR

ITA 374/RAN/2025[2021-22]Status: Disposed17/4/2026AY 2021-22

K P AUTOMOBILES PRIVATE LIMITED,RANCHI vs COMMISSIONER OF INCOME TAX(A), RANCHI

ITA 303/RAN/2025[2023-24]Status: Disposed17/4/2026AY 2023-24

M/S MOHINI DEVI CHARITABLE TRUST,VARANASI vs DCIT, C.C. 1, RANCHI

ITA 384/RAN/2025[14-15]Status: Disposed16/4/2026

SADHANA SINGH,RANCHI vs ASSESSING OFFICER, RANCHI

ITA 321/RAN/2025[2020-21]Status: Disposed16/4/2026AY 2020-21

SAIL EMPLOYEES COOPERATIVE HOUSING SOCIETY,RANCHI vs DCIT, CIRCLE-1, RANCHI

ITA 318/RAN/2025[14-15]Status: Disposed16/4/2026

DEEPAK KUMAR,DHANBAD vs ITO, WARD-1(10, DHANBAD

ITA 315/RAN/2025[20-21]Status: Disposed16/4/2026

JAY PRAKASH SINGH,C/O PRABHU SINGH KUTTI SIMARIA CHATRA vs APPEAL COMMISSIONER, HAZIRABAGH

ITA 309/RAN/2025[2016-2017]Status: Disposed16/4/2026AY 2016-2017

RINKI SINGH ,JAMSHEDPUR TELCO vs ITO WARD 2(1) JAMSHEDPUR, JAMSHEDPUR

ITA 56/RAN/2025[2018-19]Status: Disposed5/3/2026AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SUMBUL ALAM,RANCHI vs ASSISTANT COOMMISSIONER OF INCOME TAX, RANCHI

ITA 412/RAN/2025[2022-2023]Status: Disposed5/3/2026AY 2022-2023

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KAUSHAL JAIN,RANCHI vs ITO, WARD-1(5), RANCHI

ITA 286/RAN/2025[17-18]Status: Disposed5/3/2026

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAHESH PODDAR JANKALYAN SANSTHAN,RANCHI vs ITO, EXEMPTION WARD, RANCHI

ITA 284/RAN/2025[26-27]Status: Disposed5/3/2026

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

VIKASH ANAND,RANCHI vs ITO WARD W3(1), RANCHI, RANCHI

ITA 282/RAN/2025[2017-18]Status: Disposed5/3/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

INCOME TAX OFFICER, RAMGARH vs BABITA PRASAD, BOKARO STEEL CITY

ITA 279/RAN/2025[2019-20]Status: Disposed5/3/2026AY 2019-20

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DINESH AGARWAL HUF,PATNA vs ITO, WARD-1(2), RANCHI

ITA 263/RAN/2025[2016-17]Status: Disposed5/3/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DINESH AGARWAL HUF,PATNA vs DCIT/ACIT, CIRCLE-1, RANCHI

ITA 262/RAN/2025[2015-16]Status: Disposed5/3/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

CHARANJEET KAUR,JAMSHEDPUR vs ITO WARD 1(1), JAMSHEDPUR

ITA 58/RAN/2025[2013-14]Status: Disposed20/2/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

PINKY DEVI,RANCHI vs INCOME TAX OFFICER, WARD-2(4), RANCHI , RANCHI

ITA 363/RAN/2025[2017-18]Status: Disposed20/2/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BIRJU SAW,HAZARIBAG vs ITO, HAZARIBAG

ITA 359/RAN/2025[2013-14]Status: Disposed20/2/2026AY 2013-14

BEFORE SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

VIKRAM SAKHUJA,RANCHI vs INCOME TAX OFFICER, RANCHI

ITA 349/RAN/2025[2024-25]Status: Disposed20/2/2026AY 2024-25

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)