← All Benches
ITAT Pune Bench
17,218 judgments
G S DEVELOPERS,PUNE vs INCOME TAX OFFICER WARD 9(1) PUNE, AKURDI PUNE
ITA 2053/PUN/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
MADHUKAR PANDURANG KANHERKAR,AHILYANAGAR vs ITO WD- 2, AHILYANAGAR
ITA 215/PUN/2026[2013-14]Status: Disposed28/4/2026AY 2013-14
MADHUKAR PANDURANG KANHERKAR,AHILYANAGAR vs INCOME TAX OFFICER, WARD-2, AHILYANAGAR
ITA 214/PUN/2026[2012-13]Status: Disposed28/4/2026AY 2012-13
MADHUKAR PANDURANG KANHERKAR,AHILYANAGAR vs ITO WD- 2, AHILYANAGAR
ITA 213/PUN/2026[2013-14]Status: Disposed28/4/2026AY 2013-14
MADHUKAR PANDURANG KANHERKAR ,AHILANAGAR vs ITO WD- 2 , AHILYANAGAR
ITA 212/PUN/2026[2015-16]Status: Disposed28/4/2026AY 2015-16
MAHARASHTRA PRADESH MAHESH WARI SABHA,BEED vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), PUNE, PUNE
ITA 1669/PUN/2026[NA]Status: Disposed28/4/2026
SANTOSH SWARUPCHAND SAKHALA,NASHIK vs ASSESSMENT UNIT, NASHIK
ITA 3349/PUN/2025[2016-17]Status: Disposed28/4/2026AY 2016-17
NITIN NARAYANRAO DAKH,SAILU vs JURISDICTION ASSESSING OFFICER, HINGOLI
ITA 3221/PUN/2025[2014-15]Status: Disposed28/4/2026AY 2014-15
NITIN NARAYANRAO DAKH,SELU vs JURISDICTION ASSESSING OFFICER, WARD HINGOLI
ITA 3220/PUN/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
SUNIL SUBHASH SHELAR,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 3122/PUN/2025[2020-21]Status: Disposed28/4/2026AY 2020-21
SANDIPAN RAM PHUTANE,LATUR vs THE ITO WARD-1 , LATUR
ITA 3070/PUN/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
SHRI GADAIDEVI GRAMIN SAHKARI PATSANSTHA MARAYDIT KOLOLI,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 2980/PUN/2025[2015-16]Status: Disposed28/4/2026AY 2015-16
KAMALDEEP CONSTRUCTION,PUNE vs THE ITO WARD-5(2), PUNE
ITA 2887/PUN/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
ULHAS LAXMAN JADHAV,NASHIK vs INCOME TAX OFFICER, WARD 1(3), NASHIK
ITA 2551/PUN/2025[2012-13]Status: Disposed28/4/2026AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs HONEYWELL AUTOMATION INDIA LIMITED , PUNE
ITA 2529/PUN/2025[2013-14]Status: Disposed28/4/2026AY 2013-14
20TH MARCH VENTURES PVT LTD,PUNE vs ITO, WARD-12(3), PUNE, PUNE
ITA 2130/PUN/2025[2016-17]Status: Disposed28/4/2026AY 2016-17
KASAT PRAKASH M HUF,LATUR vs ITO WARD 1 NANDED, NANDED
ITA 1992/PUN/2025[2020-2021]Status: Disposed28/4/2026AY 2020-2021
ESTATE OF RANJANA PRANLAL DOSHI THROUGH L/H CHANDRAVADAN PRANLAL DOSHI,PUNE vs DCIT CIRCLE - 5, PUNE
ITA 1980/PUN/2025[2020-21]Status: Disposed28/4/2026AY 2020-21
ESTATE OF RANJANA PRANLAL DOSHI THROUGH L/H CHANDRAVADAN PRANLAL DOSHI,PUNE vs DCIT CIRCLE - 5 , PUNE
ITA 1979/PUN/2025[2021-22]Status: Disposed28/4/2026AY 2021-22
KDMG FOUNDATION,KOLHAPUR vs CIT(EXEMPTION), PUNE, PUNE
ITA 1499/PUN/2025[-]Status: Disposed28/4/2026
