← All Benches
ITAT Pune Bench
17,218 judgments
RADHAKISHAN HIRALAL JAISWAL,PARBHANI vs INCOME TAX OFFICER, PARBHANI
ITA 412/PUN/2017[2013-14]Status: Disposed17/1/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI MAHESH BHAGWAT CHAUDHARY, JALGAON
ITA 633/PUN/2016[2010-11]Status: Disposed17/1/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI MAHESH BHAGWAT CHAUDHARY, JALGAON
ITA 632/PUN/2016[2009-10]Status: Disposed17/1/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI MAHESH BHAGWAT CHAUDHARY, JALGAON
ITA 631/PUN/2016[2008-09]Status: Disposed17/1/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI MAHESH BHAGWAT CHAUDHARY, JALGAON
ITA 630/PUN/2016[2007-08]Status: Disposed17/1/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI MAHESH BHAGWAT CHAUDHARY, JALGAON
ITA 629/PUN/2016[2006-07]Status: Disposed17/1/2018AY 2006-07
INCOME-TAX OFFICER vs M/S. MAULI STEEL PVT. LTD., JALNA
ITA 166/PUN/2016[2009-10]Status: Disposed17/1/2018AY 2009-10
INCOME-TAX OFFICER vs M/S. MAULI STEEL PVT. LTD., JALNA
ITA 165/PUN/2016[2004-05]Status: Disposed17/1/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GAJLAXMI STEEL PVT. LTD., JALNA
ITA 160/PUN/2016[2009-10]Status: Disposed17/1/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs MAHALAXMI INFRAPROJECTS LTD., KOLHAPUR
ITA 147/PUN/2016[2012-13]Status: Disposed17/1/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs MAHALAXMI INFRAPROJECTS LTD., KOLHAPUR
ITA 146/PUN/2016[2011-12]Status: Disposed17/1/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs MAHALAXMI INFRAPROJECTS LTD., KOLHAPUR
ITA 145/PUN/2016[2010-11]Status: Disposed17/1/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs MAHALAXMI INFRAPROJECTS LTD., KOLHAPUR
ITA 144/PUN/2016[2009-10]Status: Disposed17/1/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs MAHALAXMI INFRAPROJECTS LTD., KOLHAPUR
ITA 143/PUN/2016[2008-09]Status: Disposed17/1/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI ISHWAR BIRBAL SHARMA, PUNE
ITA 648/PUN/2015[2009-10]Status: Disposed17/1/2018AY 2009-10
INCOME-TAX OFFICER, AURANGABAD vs SHRI RAJENDRA MATHURDAS RATHI, AURANGABAD
ITA 1610/PUN/2015[2012-13]Status: Disposed17/1/2018AY 2012-13
DIGAMBAR DNYANDEO PATIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1607/PUN/2015[2009-10]Status: Disposed17/1/2018AY 2009-10
ADHITA REALTY PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1587/PUN/2015[2011-12]Status: Disposed17/1/2018AY 2011-12
PRITI DEVENDRA SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1511/PUN/2015[2011-12]Status: Disposed17/1/2018AY 2011-12
PRITI DEVENDRA SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1510/PUN/2015[2010-11]Status: Disposed17/1/2018AY 2010-11
