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ITAT Pune Bench

17,218 judgments

SHRI APPASAHEB DESHMUKH SAMAJIK BAHUUDDESHIYA SANSTHA,MALSHIRAS vs ITO EXEMPTION WARD 1(2), PUNE

ITA 136/PUN/2026[2020-21]Status: Disposed20/5/2026AY 2020-21

BHARAT MARUTI GAIKWAD,PUNE vs INCOME TAX OFFICER WARD 1(1), PUNE

ITA 107/PUN/2026[2018-19]Status: Disposed20/5/2026AY 2018-19

RANJANA BHARAT GAIKWAD,PUNE vs INCOME TAX OFFICER WARD 1(1), PUNE

ITA 106/PUN/2026[2018-19]Status: Disposed20/5/2026AY 2018-19

GRAMNIRBHAR FOUNDATION,KOLHAPUR vs CIT(EXEMPTION), PUNE, PUNE

ITA 357/PUN/2025[-]Status: Disposed20/5/2026

DCIT, CIRCLE-8, PUNE, PUNE vs HARGOBIND HAZARIMAL TEJWANI, PUNE

ITA 2778/PUN/2025[2012-13]Status: Disposed20/5/2026AY 2012-13

RAKESH SUTHAKAT SHETTY,KHARGHAR vs ITO, PANVEL

ITA 2720/PUN/2025[2013-14]Status: Disposed20/5/2026AY 2013-14

RAMDAS MARUTI YEWALE,KEDARI BLDG vs ITO PUNE , WARD

ITA 2608/PUN/2025[2019-2020]Status: Disposed20/5/2026AY 2019-2020

DCIT, CIRCLE 8, PUNE, PUNE vs ASHISH AGARWAL, PUNE

ITA 1582/PUN/2025[2020-21]Status: Disposed20/5/2026AY 2020-21

ARIHANT VASTUNIRMAN PRIVATE LIMITED,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE KOLHAPUR, KOLHAPUR

ITA 80/PUN/2026[2023-24]Status: Disposed19/5/2026AY 2023-24

SHRI DATTATRAYA DE vs THAN TRUST,PUNEVS.INCOME TAX OFFICER EXEMPTION WARD 1(1), NASHIK

ITA 35/PUN/2026[2022-23]Status: Disposed19/5/2026AY 2022-23

NANDU BABURAO JADHAV,NASHIK, MAHARASHTRA vs ITO WARD 1(1), NASHIK, MAHARASHTRA

ITA 132/PUN/2026[2020-21]Status: Disposed19/5/2026AY 2020-21

INCOME TAX OFFICER WD-7(1), PUNE, PUNE vs RAMESH SHANKARLAL BHANDARI, PUNE

ITA 3351/PUN/2025[2023-24]Status: Disposed19/5/2026AY 2023-24

SHRI SAI MINING SERVICE,SINDHUDURG vs INCOME TAX OFFICER, KUDAL

ITA 3103/PUN/2025[2014-15]Status: Disposed19/5/2026AY 2014-15

DON BOSCO YUVA VIKAS SANSTHA,PUNE vs INCOME TAX OFFICER (EXEMPTION), PUNE

ITA 2815/PUN/2025[2023-24]Status: Disposed19/5/2026AY 2023-24

SHAILESH SHRIKANT DINDORKAR,PUNE vs ACIT CIRCLE - 5, PUNE

ITA 2795/PUN/2025[2020-21]Status: Disposed19/5/2026AY 2020-21

ANAND BHIKLING TODKARI,SHARAVANI CONSTRUCTIONS, NEAR GRAMPANCHAYAT vs ASSESSING OFFICER, WARD 1, PANDHARPUR

ITA 2785/PUN/2025[2014-2015]Status: Disposed19/5/2026AY 2014-2015

AMITA KAMLESH RUPAREL,SANGLI vs ITO, WARD-2, SANGLI, SANGLI

ITA 2658/PUN/2025[2017-18]Status: Disposed19/5/2026AY 2017-18

LALITRAO BHASKARRAO PATIL ,MUMBAI vs ITO 1(4), JALGAON

ITA 1181/PUN/2025[2021-22]Status: Disposed19/5/2026AY 2021-22

MAGASVARGIYA VIDYUT KARMACHARI SAHAKARI PATASANSTHA MARYADIT,RATNAGIRI vs INCOME TAX OFFICER, WARD-1, RATNAGIRI, RATNAGIRI

ITA 943/PUN/2026[2020-21]Status: Disposed18/5/2026AY 2020-21

VINAYAK SUDHIR DIWAN,PUNE vs INCOME TAX OFFICER WARD 67(92), PUNE, PUNE

ITA 939/PUN/2026[2023-24]Status: Disposed18/5/2026AY 2023-24