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ITAT Pune Bench
17,218 judgments
MALHOTRA WEIKFIELD FOUNDATION,PUNE vs EXEMPTION WARD 1(2), PUNE
ITA 437/PUN/2026[2018-19]Status: Disposed21/5/2026AY 2018-19
INCOME TAX OFFICER, WARD-2(1), KOLHAPUR, KOLHAPUR vs ANIL DHANPAL RAJMANE, KOLHAPUR
ITA 404/PUN/2026[2020-21]Status: Disposed21/5/2026AY 2020-21
INCOME TAX OFFICER , WARD 2(4), PUNE, SWARGATE vs KALPANA VITTHAL NIMHAN, PUNE
ITA 402/PUN/2026[2016-17]Status: Disposed21/5/2026AY 2016-17
INCOME TAX OFFICER, PUNE vs RAMAN KUMAR, HOSHIARPUR
ITA 288/PUN/2026[2021-22]Status: Disposed21/5/2026AY 2021-22
VINAY RAMESH CHAVAN,PUNE vs INCOME TAX OFFICER WARD 7(3), PUNE
ITA 172/PUN/2026[2016-17]Status: Disposed21/5/2026AY 2016-17
ARUN GANESH JOSHI,PUNE vs INCOME TAX OFFICER WARD 3, SATARA
ITA 1046/PUN/2026[2021-22]Status: Disposed21/5/2026AY 2021-22
ARUN GANESH JOSHI ,SATARA vs INCOME TAX OFFICER WARD 3, SATARA
ITA 1045/PUN/2026[2020-21]Status: Disposed21/5/2026AY 2020-21
AVINASH ARVIND KULKARNI ,PUNE vs ITO WD-3 , SATARA
ITA 1044/PUN/2026[2021-22]Status: Disposed21/5/2026AY 2021-22
AVINASH ARVIND KULKARNI,PUNE vs ITO WD-3, SATARA
ITA 1043/PUN/2026[2020-21]Status: Disposed21/5/2026AY 2020-21
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3185/PUN/2025[2015-16]Status: Disposed21/5/2026AY 2015-16
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3184/PUN/2025[2014-15]Status: Disposed21/5/2026AY 2014-15
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3183/PUN/2025[2014-15]Status: Disposed21/5/2026AY 2014-15
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3182/PUN/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3181/PUN/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3180/PUN/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
BRISSUN TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
ITA 3179/PUN/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON vs BHAGWAT NARAYAN CHAUDHARI, JALGAON
ITA 2981/PUN/2025[2012-13]Status: Disposed21/5/2026AY 2012-13
PANDURANG ANADA MATALE ,PUNE vs ITO WARD 3(2), NASHIK
ITA 2961/PUN/2025[2012-13]Status: Disposed21/5/2026AY 2012-13
LOKATITA FOUNDATION ,SATARA vs CIT EXEMPTION PUNE, CIT EXEMPTION PUNE
ITA 2953/PUN/2025[2025-26]Status: Disposed21/5/2026AY 2025-26
HARISH VITTHALRAO KALE,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 2809/PUN/2025[2018-19]Status: Disposed21/5/2026AY 2018-19
