← All Benches
ITAT Pune Bench
17,218 judgments
CHAMP ENERGY VENTURES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1363/PUN/2016[2009-10]Status: Disposed28/9/2018AY 2009-10
INCOME-TAX OFFICER vs YASH ASSOCIATES, PUNE
ITA 1164/PUN/2016[2012-13]Status: Disposed28/9/2018AY 2012-13
M/S. CHAKRABARTY MEDICAL CENTRE,PUNE vs INCOME-TAX OFFICER,
ITA 1137/PUN/2016[2008-09]Status: Disposed28/9/2018AY 2008-09
PROGRESSIVE EDUCATION SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1017/PUN/2016[2010-11]Status: Disposed28/9/2018AY 2010-11
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1654/PUN/2015[2006-07]Status: Disposed28/9/2018AY 2006-07
MAHARASHTRA CRICKET ASSOCIATION,PUNE vs CIT-1, PUNE
ITA 1177/PUN/2013[2008-09]Status: Disposed28/9/2018AY 2008-09
RANADEY MICRONUTRIENTS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 638/PUN/2017[2008-09]Status: Disposed28/9/2018AY 2008-09
INCOME-TAX OFFICER, WARD - 2(2), JALGAON vs SMT. SUNITA VILAS SANDANSHIV, JALGAON
ITA 2812/PUN/2017[2013-14]Status: Disposed27/9/2018AY 2013-14
INCOME-TAX OFFICER, WARD - 2(2), JALGAON vs SMT. SUNITA VILAS SANDANSHIV, JALGAON
ITA 2811/PUN/2017[2008-09]Status: Disposed27/9/2018AY 2008-09
INCOME-TAX OFFICER, WARD - 2(2), JALGAON vs VILAS DHARMA SANDANSHIV, JALGAON
ITA 2809/PUN/2017[2013-14]Status: Disposed27/9/2018AY 2013-14
INCOME-TAX OFFICER, WARD - 2(2), JALGAON vs VILAS DHARMA SANDANSHIV, JALGAON
ITA 2808/PUN/2017[2012-13]Status: Disposed27/9/2018AY 2012-13
INCOME-TAX OFFICER, WARD - 2(2), JALGAON vs VILAS DHARMA SANDANSHIV, JALGAON
ITA 2807/PUN/2017[2009-10]Status: Disposed27/9/2018AY 2009-10
INCOME-TAX OFFICER, WARD - 2(2), JALGAON vs VILAS DHARMA SANDANSHIV, JALGAON
ITA 2806/PUN/2017[2008-09]Status: Disposed27/9/2018AY 2008-09
POPATLAL MOHANLAL CHORDIA,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 781/PUN/2016[2008-09]Status: Disposed26/9/2018AY 2008-09
SHIVKUMAR RADHESHYAM SHARMA,NASHIK vs INCOME-TAX OFFICER,
ITA 749/PUN/2016[2011-12]Status: Disposed26/9/2018AY 2011-12
PRAKASH B. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 685/PUN/2016[2011-12]Status: Disposed26/9/2018AY 2011-12
PRAKASH B. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 684/PUN/2016[2009-10]Status: Disposed26/9/2018AY 2009-10
PRAKASH B. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 683/PUN/2016[2008-09]Status: Disposed26/9/2018AY 2008-09
PRAKASH B. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 682/PUN/2016[2007-08]Status: Disposed26/9/2018AY 2007-08
PRAKASH B. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 681/PUN/2016[2006-07]Status: Disposed26/9/2018AY 2006-07