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ITAT Pune Bench

17,218 judgments

ANIL SHANTILAL GANDHI,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1209/PUN/2016[2011-12]Status: Disposed10/10/2018AY 2011-12

INCOME-TAX OFFICER vs MAGIC SOFTWARD ENTERPRISES INDIA PVT. LTD., PUNE

ITA 1834/PUN/2014[2010-11]Status: Heard10/10/2018AY 2010-11

SAKAL PAPERS LTD.,PUNE vs DY. CIT, CIRCLE 6, PUNE

ITA 759/PUN/2013[2006-07]Status: Disposed10/10/2018AY 2006-07

SAKAL PAPER LTD.,PUNE vs DCIT, CIR.-6, PUNE

ITA 498/PUN/2010[2005-06]Status: Disposed10/10/2018AY 2005-06

ANUP RAJENDRA TAPADIA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE

ITA 1638/PUN/2017[2012-13]Status: Disposed9/10/2018AY 2012-13

VIPUL VIJAY CHOPDA,PUNE vs INCOME TAX OFFICER,

ITA 2883/PUN/2016[2009-10]Status: Disposed9/10/2018AY 2009-10

INCOME-TAX OFFICER, NASHIK vs SMT. INDIRA RAKESH SHAH, NASHIK

ITA 267/PUN/2016[2011-12]Status: Disposed8/10/2018AY 2011-12

M/S. MITTAL ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1228/PUN/2016[2007-08]Status: Disposed8/10/2018AY 2007-08

ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. SURYAKANT V. AMBARWADIKAR, AURANGABAD

ITA 1220/PUN/2016[2011-12]Status: Disposed8/10/2018AY 2011-12

KARIMKHAN SHAHNOORKHAN PATEL,AURANGABAD vs INCOME-TAX OFFICER,

ITA 2272/PUN/2014[2009-10]Status: Disposed8/10/2018AY 2009-10

KACHRULAL NATHAMAL MUTHA,JALNA vs DY.CIT, CEN. AURANGABAD, AURANGABAD

ITA 434/PUN/2011[2006-07]Status: Disposed8/10/2018AY 2006-07

CHANDRAKANT GULABRAO BORDE,PUNE vs INCOME-TAX OFFICER, WARD - 13(1), PUNE

ITA 104/PUN/2018[2013-14]Status: Disposed5/10/2018AY 2013-14

ASHA PRAMOD SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 4(5), PUNE

ITA 2264/PUN/2017[2006-07]Status: Disposed5/10/2018AY 2006-07

VIRAJ TANAJI DHASAL,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR

ITA 2228/PUN/2017[2013-14]Status: Disposed5/10/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs SHEETAL K TEJWANI, PUNE

ITA 2165/PUN/2017[2013-14]Status: Disposed5/10/2018AY 2013-14

M/S. HINGLAJMATA NAGARI SAHAKARI SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(4), SOLAPUR

ITA 2062/PUN/2017[2013-14]Status: Disposed5/10/2018AY 2013-14

HIGH SEAS PROPERTIES PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE

ITA 1931/PUN/2017[2014-15]Status: Disposed5/10/2018AY 2014-15

AVINASH MURLIDHAR RUKARI vs INCOME-TAX OFFICER,

ITA 450/PUN/2016[2011-12]Status: Disposed5/10/2018AY 2011-12

ARJUN SHAMDAS BHAGTANI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2495/PUN/2016[2007-08]Status: Disposed5/10/2018AY 2007-08

SANJAY NAMDEO BHARTI,NASHIK vs INCOME-TAX OFFICER,

ITA 155/PUN/2016[2001-02]Status: Disposed5/10/2018AY 2001-02