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ITAT Pune Bench
17,218 judgments
GANPATRAO MIRJE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR
ITA 3348/PUN/2025[2015-16]Status: Disposed16/6/2026AY 2015-16
GANPATRAO MIRJE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR
ITA 3347/PUN/2025[2014-15]Status: Disposed16/6/2026AY 2014-15
GANPATRAO MIRJE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR
ITA 3346/PUN/2025[2013-14]Status: Disposed16/6/2026AY 2013-14
GANPATRAO MIRJE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR
ITA 3345/PUN/2025[2012-13]Status: Disposed16/6/2026AY 2012-13
ROHIDAS ASHRUBA PALVE ,AHMEDNAGAR vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 2303/PUN/2025[2012-13]Status: Disposed16/6/2026AY 2012-13
K J INFRASTRUCTURE PROJECTS INDIA PRIVATE LIMITED,PUNE vs DCIT, C.C-1(2), PUNE, PUNE
ITA 2027/PUN/2025[2012-13]Status: Disposed16/6/2026AY 2012-13
JAYA HIND INDUSTRIES PRIVATE LIMITED (SUCCESSOR TO DHANNA ENGINEERING PVT LTD),PUNE vs ACIT, CIR-8, PUNE, PUNE
ITA 1320/PUN/2025[2016-17]Status: Disposed16/6/2026AY 2016-17
SOLAPUR EDUCATION SOCIETY,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTIONS, PUNE, PUNE
ITA 689/PUN/2026[2017-18]Status: Disposed15/6/2026AY 2017-18
SHRI SHIVAJI MARATHA SOCIETY ,PUNE vs ITO EXEMPTION CIRCLE, PUNE
ITA 58/PUN/2026[2016-17]Status: Disposed15/6/2026AY 2016-17
NARSINH ASSOCIATES PROMOTERS BUILDERS AND DEVELOPERS,PUNE vs DGIT(INVESTIGATION), PUNE, PUNE
ITA 2380/PUN/2026[2016-17]Status: Disposed15/6/2026AY 2016-17
NARSINH ASSOCIATES PROMOTERS BUILDERS AND DEVELOPERS,PUNE vs DGIT(INVESTIGATION), PUNE
ITA 2129/PUN/2026[2014-15]Status: Disposed15/6/2026AY 2014-15
TULSHIRAM RATAN PATIL,MUMBAI vs INCOME TAX OFFICER, WARD 1, DHULE, DHULE
ITA 1883/PUN/2026[2020-21]Status: Disposed15/6/2026AY 2020-21
DILIP SADASHIV SHINDE,MUMBAI vs ITO, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 1882/PUN/2026[2021-2022]Status: Disposed15/6/2026AY 2021-2022
SARIKA SANTOSH TAMHANEKAR,MUMBAI vs ITO, WARD 1, KUDAL, KUDAL
ITA 1881/PUN/2026[2021-2022]Status: Disposed15/6/2026AY 2021-2022
SARIKA SANTOSH TAMHANEKAR,MUMBAI vs ITO, WARD 1, KUDAL, KUDAL
ITA 1880/PUN/2026[2020-2021]Status: Disposed15/6/2026AY 2020-2021
TULSHIRAM RATAN PATIL,MUMBAI vs INCOME TAX OFFICER, WARD 1, DHULE, DHULE
ITA 1879/PUN/2026[2021-22]Status: Disposed15/6/2026AY 2021-22
SHANKAR RAJARAM SAWANT,MUMBAI vs ITO, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 1878/PUN/2026[2021-2022]Status: Disposed15/6/2026AY 2021-2022
GURUNATH JAGANNATH PARAB,MUMBAI vs INCOME TAX OFFICER, WARD 1, KUDAL, KUDAL
ITA 1875/PUN/2026[2021-22]Status: Disposed15/6/2026AY 2021-22
PARASHARAM JANU KAMBLE,MUMBAI vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 1865/PUN/2026[2021-22]Status: Disposed15/6/2026AY 2021-22
MAHADEV KALAPPA HUNDRE,MUMBAI vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 1864/PUN/2026[2021-22]Status: Disposed15/6/2026AY 2021-22
