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ITAT Pune Bench
17,218 judgments
SAHEBRAO VITTHAL DHANGE,MUMBAI vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1913/PUN/2026[2020-2021]Status: Disposed19/6/2026AY 2020-2021
SHANTARAM MAHADEV KHORATE,MUMBAI vs ITO, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 1912/PUN/2026[2021-2022]Status: Disposed19/6/2026AY 2021-2022
DATTATRAYA BANSHI BHOR,MUMBAI vs INCOME TAX OFFICER, WARD 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1894/PUN/2026[2021-22]Status: Disposed19/6/2026AY 2021-22
DATTATRAYA BANSHI BHOR,MUMBAI vs INCOME TAX OFFICER, WARD, 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1893/PUN/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
SUNITA BALASAHEB NANDIHALLI,MUMBAI vs INCOME TAX OFFICER, WARD 1, KUDAL, KUDAL
ITA 1892/PUN/2026[2021-22]Status: Disposed19/6/2026AY 2021-22
SUNITA BALASAHEB NANDIHALLI,MUMBAI vs INCOME TAX OFFICER, WARD 1, KUDAL, KUDAL
ITA 1891/PUN/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
RAMESH BHIMSHANKAR BUDWATRAO,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), SOLAPUR, SOLAPUR
ITA 1890/PUN/2026[2021-22]Status: Disposed19/6/2026AY 2021-22
JETSYNTHESYS PRIVATE LIMITED,PUNE vs ACIT, CIR-4, PUNE
ITA 2968/PUN/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
JETSYNTHESYS PRIVATE LIMITED,PUNE vs ACIT, CIR-4 , PUNE
ITA 2967/PUN/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
TOUSIF MOHAMEDGOUS BAGANIKAR ,SANGLI vs ITO WARD-2 , SANGLI
ITA 2766/PUN/2025[2015-16]Status: Disposed19/6/2026AY 2015-16
SANTOSH JAYNARAYAN SHARMA,DHULE vs ITO, WARD-1, DHULE, DHULE
ITA 2359/PUN/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs KARAN GUPTA, NASHIK
ITA 213/PUN/2025[2014-15]Status: Disposed19/6/2026AY 2014-15
BIRMOLE MEDICAL FOUNDATION TRUST,PUNE vs CIT (EXEMPTION), PUNE
ITA 1382/PUN/2025[2020-21]Status: Disposed19/6/2026AY 2020-21
ITO, WD.9(1), PUNE, AKURDI, PUNE vs PRAMOD ROSHANLAL AGARWAL, PUNE, MAHARASHTRA
ITA 2846/PUN/2024[2022-23]Status: Disposed19/6/2026AY 2022-23
SHARAD SHAH & CO,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), PUNE, PUNE
ITA 790/PUN/2026[2016-17]Status: Disposed18/6/2026AY 2016-17
SAKHISUKHADA WOMEN WELFARE FOUNDATION,PUNE vs ASSESSING OFFICER, EXEMPTIONS, PMT BUILDING, PUNE
ITA 747/PUN/2026[NA]Status: Disposed18/6/2026
MONTVERT SEVILLE COOP HOUSING SOCIETY LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, AKRUDI,PUNE
ITA 597/PUN/2026[2021-22]Status: Disposed18/6/2026AY 2021-22
ALOK GANGADHARRAO GALGE,PUNE vs INCOME TAX OFFICER (IT) WARD 2, PUNE
ITA 1178/PUN/2026[2016-17]Status: Disposed18/6/2026AY 2016-17
SAGAR BHARAT ALHAT,PUNE vs ITO WARD 14(5), PUNE
ITA 2790/PUN/2025[2015-16]Status: Disposed18/6/2026AY 2015-16
SANTOSH JAYNARAYAN SHARMA,DHULE vs ITO, WARD-1, DHULE, DHULE
ITA 2358/PUN/2025[2015-16]Status: Disposed18/6/2026AY 2015-16